High Courts16 Dec 2020Allowed
Naresh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0098
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 306, 341, 323, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 5 of 110
High Courts16 Dec 2020Allowed
Ramjilal Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0097
Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14AIndian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Dismissed
Hansraj Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0096
Indian Penal Code, 1860 — Section 307, 363, 366A, 354A, 354C,376DProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6, 7, 8, 16, 17Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts16 Dec 2020Allowed
Abhimanyu Dhaka Vs Union Public Service Commission And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0095
Constitution Of India, 1950 — Article 16, 320, 320(3), 335
High Courts16 Dec 2020Allowed
Bunty @ Pintu Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0094
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 328, 341, 506
High Courts16 Dec 2020Allowed
Ramesh Lekwani Vs State And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0093
Indian Penal Code, 1860 — Section 498A
High Courts16 Dec 2020Allowed
Chhoga Ram And Ors Vs State And Os
Rajasthan High Court · (2020) 12 RAJ CK 0092
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 354, 448
High Courts16 Dec 2020Allowed
Hussain Khan Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0091
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Allowed
Maniram Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0090
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Allowed
Narendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0089
Indian Penal Code, 1860 — Section 120B, 420, 467, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Allowed
Girdhari Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0088
Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 326, 341, 379, 394Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Allowed
Prem Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0087
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Dismissed
Harish Kumar Vs Maina Devi
Rajasthan High Court · (2020) 12 RAJ CK 0086
Hindu Marriage Act, 1955 — Section 9, 13ACode Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts16 Dec 2020Disposed Of
Meena Bari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0085
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts16 Dec 2020Disposed Of
Ramesh Chandra Bodat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0084
High Courts16 Dec 2020Allowed
Ravi Singh And Ors Vs State
Rajasthan High Court · (2020) 12 RAJ CK 0083
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 326, 341, 452Arms Act, 1959 — Section 3, 25, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Disposed Of
Omprakash And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0082
Rajasthan Municipalities Act, 2009 — Section 11Constitution Of India, 1950 — Section 243U
High Courts16 Dec 2020Dismissed
Govind And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0081
Indian Penal Code, 1860 — Section 323, 325, 354, 382, 452Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 156(1), 155(2), 164, 379, 401, 482
High Courts16 Dec 2020Dismissed
Vikas Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0080
Indian Penal Code, 1860 — Section 34, 149, 302, 323, 325, 341, 427, 448Constitution Of India, 1950 — Article 226
High Courts15 Dec 2020Disposed Of
Vimla Chugh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0065