High Courts14 Dec 2020

Bhagwati Lal And Ors Vs State

Rajasthan High Court · (2020) 12 RAJ CK 0057

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Dec 2020Allowed

Basanti Lal Vs State

Rajasthan High Court · (2020) 12 RAJ CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 344, 363, 366-A, 370(4), 498AJuvenile Justice Act (Care and Protection) Act 2015 — Section 75, 81
High Courts08 Dec 2020Dismissed

Jaipal Bhadu And Ors Vs State

Rajasthan High Court · (2020) 12 RAJ CK 0042

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts08 Dec 2020Disposed Of

Abhayjeet Singh Vs State

Rajasthan High Court · (2020) 12 RAJ CK 0039

Passports Act, 1967 — Section 6(2)(f), 22(a)Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts05 Dec 2020Allowed

Tejpal Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts05 Dec 2020Allowed

Padam Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0014

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 323, 341, 376
High Courts04 Dec 2020Allowed

Mukesh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0033

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts04 Dec 2020Allowed

Rajkumar Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0032

Code Of Criminal Procedure, 1973 — Section 437(3), 439, 446Negotiable Instruments Act, 1881 — Section 138
High Courts04 Dec 2020Allowed

Naresh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0030

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366A, 376(3), 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 16, 17