CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2020

2,183 judgments · page 8 of 110

High Courts04 Dec 2020Allowed

Chotu Lal And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0028

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 353, 427Prevention Of Damage to Public Property Act, 1984 — Section 3
Read judgment
High Courts04 Dec 2020Allowed

Siyaram And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0027

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 307, 323, 324, 325, 341, 354, 452Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
Read judgment
High Courts04 Dec 2020Allowed

Pukhraj Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0026

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
Read judgment
High Courts04 Dec 2020Allowed

Vishnu Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0025

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 120B, 376
Read judgment
High Courts04 Dec 2020Allowed

Shabbir Mohammad Ansari Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0024

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 341, 354(A), 509Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
Read judgment
High Courts04 Dec 2020Allowed

Manoj Mehata Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0021

Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5
Read judgment
High Courts04 Dec 2020Dismissed

Ravindra Singh@kalu Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0019

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 143, 363, 365, 376-D, 384Protection Of Children from Sexual Offences Act, 2012 — Section 5(G), 6
Read judgment
High Courts04 Dec 2020Allowed

Aditya Gupta Vs Union Of India

Rajasthan High Court · (2020) 12 RAJ CK 0017

Code Of Criminal Procedure, 1973 — Section 439Central Goods And Services Tax Act, 2017 — Section 132(1), 132(1)(b), 132(1)(c), 132(1)(f), 132(1)(h), 132(1)(j), 132(1)(i)
Read judgment
High Courts03 Dec 2020Allowed

Kuljeet Singh @ John Gill Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0038

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 384, 385, 420, 406, 427, 448, 452Negotiable Instruments Act, 1881 — Section 138
Read judgment
High Courts03 Dec 2020Dismissed

Gaje Singh Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Evidence Act, 1872 — Section 27
Read judgment
High Courts02 Dec 2020Dismissed

Harpal Singh Vs State

Rajasthan High Court · (2020) 12 RAJ CK 0052

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
Read judgment