High Courts27 Nov 2020Allowed
Rajendra @ Shimbhu Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 308, 323, 325, 336, 341
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 10 of 110
High Courts27 Nov 2020Allowed
Bapu Lal Vs State of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0106
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20
High Courts27 Nov 2020Allowed
Ankit And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0105
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 307, 327, 427, 506Arms Act, 1959 — Section 3, 25
High Courts27 Nov 2020Allowed
Rajveer @ Rajendra Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0104
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 109, 120B, 342, 363, 364, 376
High Courts27 Nov 2020Dismissed
Mukesh Budhania Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304B
High Courts27 Nov 2020Allowed
Chandra Prakash Arora Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0102
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2020Allowed
Nepal Singh @ Mahipal Singh And Ors Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0101
Prevention Of Corruption Act, 1988 — Section 7, 7AIndian Penal Code, 1860 — Section 120B, 384Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2020Allowed
Darshan Singh And Ors Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0100
Indian Penal Code, 1860 — Section 34, 307, 323Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2020Allowed
Tikuram Vs State And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0099
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 147, 149, 308, 323, 341, 382
High Courts27 Nov 2020Allowed
Ramesh Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0098
Indian Penal Code, 1860 — Section 147, 148, 149, 188, 269, 270, 395Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2020Allowed
Anand Joshi Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0097
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 472Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2020Allowed
Baldev @ Bablu And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0096
Code Of Criminal Procedure, 1973 — Section 389
High Courts26 Nov 2020Dismissed
Lalit Kumar Ganeriwala And Ors Vs Ram Pathya Granthagar Samiti, Ratangarh And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0094
Code Of Civil Procedure, 1908 — Section 151, Order I, Rule 10, Order 21 Rule 1, Order 21 Rule 2, Order 21 Rule 15
High Courts26 Nov 2020
Anil Vishnoi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0093
High Courts26 Nov 2020
Praveen Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0092
High Courts26 Nov 2020Dismissed
Buddhu Khan And Ors Vs Board Of Revenue And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0091
Rajasthan Land Revenue Act, 1956 — Section 83Rajasthan Tenancy Act, 1955 — Section 52Land Revenue Act, 1956 — Section 75
High Courts25 Nov 2020Allowed
Lalita Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0090
Rajasthan Education Subordinate Service Rules, 1971 — Section 20, 21
High Courts25 Nov 2020Disposed Of
Raghunath Mali Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0089
High Courts25 Nov 2020Allowed
Suman Inaniyan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0088
High Courts25 Nov 2020Disposed Of
Vikas Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0087
Rajasthan Education Subordinate Service Rules, 1971 — Section 20, 21