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Rajasthan High Court judgments, 2020

2,183 judgments · page 12 of 110

High Courts20 Nov 2020Allowed

Karansingh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3 (1)(W)(i), 3(1)(W)(ii)
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High Courts20 Nov 2020Allowed

Banwari And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0064

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 143, 323, 324, 326, 341, 354, 379, 504
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High Courts19 Nov 2020Allowed

Padam Singh Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0062

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section3(1)(w), 3(2), 323, 341, 354, 354B, 354D, 376, 511Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 7, 8, 11(iv), 12, 18
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High Courts19 Nov 2020Allowed

Mubin Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0061

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66
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High Courts19 Nov 2020Allowed

Ramesh Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0060

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323, 336, 341, 354
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High Courts19 Nov 2020

Jeet Ram Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0058

Scheduled Castes And the Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(1)(w)(ii), 3(2)(v), 14AIndian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
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High Courts19 Nov 2020Allowed

Deepak Pardi Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0056

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 307, 399, 402Arms Act, 1959 — Section 4, 25
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High Courts19 Nov 2020

Subhash Sharma Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0054

Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(ii), 3(2)(v), 14AIndian Penal Code, 1860 — Section 328, 376Code Of Criminal Procedure, 1973 — Section 161, 164
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High Courts19 Nov 2020Dismissed

Juber And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0052

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376D, 506Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6
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High Courts19 Nov 2020Dismissed

Ramdatt Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0051

Indian Penal Code, 1860 — Section 306Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 16, 19Constitution Of India, 1950 — Article 311(2)
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High Courts19 Nov 2020Dismissed

Venu Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0050

Indian Penal Code, 1860 — Section 315, 316Code Of Criminal Procedure, 1973 — Section 57, 167, 167(2), 437(1), 437(2), 437(5), 439(2)
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High Courts19 Nov 2020Allowed

Satyaprakash Vaishnav Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0047

Code Of Criminal Procedure, 1973 — Section 164, 281Protection Of Children from Sexual Offences Act, 2012 — Section 26Indian Penal Code, 1860 — Section 354, 354A, 354B, 354C, 354D, 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 509
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