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Rajasthan High Court judgments, 2020

2,183 judgments · page 11 of 110

High Courts24 Nov 2020Allowed

Aman Chhajgariya @ Gama Vs State

Rajasthan High Court · (2020) 11 RAJ CK 0086

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 326, 341, 452Arms Act, 1959 — Section 3, 25, 27Code Of Criminal Procedure, 1973 — Section 439
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High Courts24 Nov 2020Allowed

Ramjilal Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0081

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 143, 307, 323, 324, 326, 341, 379Arms Act, 1959 — Section 4, 25
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High Courts23 Nov 2020Allowed

Jakir Hussain Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0078

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 395, 427, 452
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High Courts23 Nov 2020Allowed

Janak And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0077

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 336, 341
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High Courts23 Nov 2020Allowed

Balo Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0075

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 142, 143, 307, 332, 353, 401
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High Courts23 Nov 2020Dismissed

Saddam Husain Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0073

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 341Arms Act, 1959 — Section 4, 25
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High Courts23 Nov 2020Allowed

Pradeep Kumar Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0071

Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(va), 14AIndian Penal Code, 1860 — Section 34, 323, 327, 341, 506
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High Courts21 Nov 2020Allowed

Ravi Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0070

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366-A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
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High Courts21 Nov 2020Allowed

Pushkar Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0069

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 354, 354(A), 457
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High Courts21 Nov 2020Allowed

Sonu @ Sannu Vs State Of Rajasthan

Rajasthan High Court · (2020) 11 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376(2), 452, 354, 506Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439
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High Courts20 Nov 2020Allowed

Mohammad Irshad Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 11 RAJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 376(2)(n), 450, 506Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
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