High Courts02 Dec 2020Disposed Of
Mahipal Panwar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0051
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 9 of 110
High Courts02 Dec 2020Disposed Of
Suresh Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0050
University of Rajasthan Act, 1946 — Section 4, 23ARajasthan Para-Medical Council Act, 2008 — Section 32
High Courts02 Dec 2020Disposed Of
Dinesh Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0049
University of Rajasthan Act, 1946 — Section 4, 23ARajasthan Para-Medical Council Act, 2008 — Section 32
High Courts02 Dec 2020Dismissed
Dinesh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0048
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20Arms Act, 1959 — Section 3, 5, 2o, 25, 25(1), 25(1B), 37, 37(b), 38Code Of Criminal Procedure, 1973 — Section 4(2), 436, 439
High Courts01 Dec 2020Allowed
Umesh Bairwa Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0013
Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12
High Courts01 Dec 2020Allowed
Shiva Gurjar Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341
High Courts01 Dec 2020Allowed
Shabnam Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0011
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120-B, 171G, 171F, 193, 197, 198, 199, 200, 420, 467, 468, 471, 474, 475
High Courts01 Dec 2020Allowed
Rajvir @ Rajjo And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0010
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 323, 341, 307
High Courts01 Dec 2020Allowed
Parmeshwar Nayak Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0009
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts01 Dec 2020Allowed
Purushottam And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 325, 327, 341
High Courts01 Dec 2020Allowed
Mahesh Chand Sharma Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 498A
High Courts01 Dec 2020Allowed
Mayank Gothwal @ Dablu Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376, 506
High Courts01 Dec 2020Dismissed
Pappu @ P.L. Vs State Of Rajasthan
Rajasthan High Court · (2020) 12 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 341, 379, 452Arms Act, 1959 — Section 3, 25
High Courts01 Dec 2020Allowed
Vijay Singh Koori Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0004
Rajasthan Service Rules, 1951 — Rule 8Constitution Of India, 1950 — Article 309
High Courts01 Dec 2020Dismissed
Rajesh Kumar Tiwari Vs Union Of India And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0003
Constitution Of India, 1950 — Article 12
High Courts01 Dec 2020Disposed Of
Prince Saini And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0002
University Of Rajasthan Act, 1946 — Section 23ARajasthan Para-Medical Council Act, 2008 — Section 32
High Courts01 Dec 2020Disposed Of
Chandra Mohan Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 12 RAJ CK 0001
University Of Rajasthan Act, 1946 — Section 23ARajasthan Para-Medical Council Act, 2008 — Section 32
High Courts27 Nov 2020Allowed
Ramswaroop Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0110
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 406, 420, 504
High Courts27 Nov 2020Allowed
Vazeer Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0109
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 37
High Courts27 Nov 2020Allowed
Sunil Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0108
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4