High Courts18 Nov 2020Dismissed
Jayanat Kumar Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0045
Indian Penal Code, 1860 — Section 376, 384, 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 13 of 110
High Courts18 Nov 2020Dismissed
Shyam Sunder Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0044
Indian Penal Code, 1860 — Section 363, 366
High Courts18 Nov 2020Allowed
Govind Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0043
High Courts18 Nov 2020Dismissed
Kanhaiya Lal Verma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0042
High Courts18 Nov 2020Dismissed
Madan Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0041
Punjab Police Rules, 1934 — Section 12.21Constitution Of India, 1950 — Article 311(2)
High Courts18 Nov 2020Allowed
Rajendra And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0040
Indian Penal Code, 1860 — Section 324, 325, 326, 354Code Of Criminal Procedure, 1973 — Section 57, 167, 167(2), 437(1), 437(2), 437(5), 439(1), 439(2)
High Courts18 Nov 2020Dismissed
Pappu And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0039
Code Of Criminal Procedure, 1973 — Section 107, 116, 151, 173(8)Indian Penal Code, 1860 — Section 34, 23, 325, 341, 394
High Courts18 Nov 2020Dismissed
Dr. Amrapali Sinha Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0038
Constitution Of India, 1950 — Article 226, 227
High Courts12 Nov 2020Disposed Of
Mangla Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0037
High Courts12 Nov 2020Disposed Of
Madan Lal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0036
High Courts12 Nov 2020Disposed Of
Narayan Lal Raiger And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0035
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts11 Nov 2020Disposed Of
Dinesh Kumar Salvi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0034
High Courts06 Nov 2020
Shyamsunder And Aur Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0019
Indian Penal Code, 1860 — Section 109, 147, 148, 149, 307, 323, 395, 427, 436, 458Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 438
High Courts06 Nov 2020Allowed
Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 5, 8, 25(1A), 25(3)(1-B)(C)
High Courts06 Nov 2020Dismissed
State Of Rajasthan And Ors Vs M/s B.l. Saraswat And Co. And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0017
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts06 Nov 2020Dismissed
Mohammad Moin And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 143, 323, 341, 384
High Courts06 Nov 2020Dismissed
Sumitra Puri And Anr Vs Bhanwar Puri And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0015
Rajasthan Tenancy Act, 1955 — Section 212, 225
High Courts06 Nov 2020Allowed
Lala @ Bhupendra Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0014
Indian Penal Code, 1860 — Section 148, 149, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts06 Nov 2020Dismissed
Sita Vs Indian Oil Corporation Limited (Iocl) And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0013
High Courts06 Nov 2020Disposed Of
Sanwla Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0012