High Courts06 Nov 2020Allowed
United India Insurance Co. Ltd. Vs Lakhbir Kaur And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0011
Motor Vehicles Act, 1988 — Section 163A, 167, 173(1)
COURT ARCHIVE
Rajasthan High Court judgments, 2020
2,183 judgments · page 14 of 110
High Courts06 Nov 2020Dismissed
Mahesh Vyas Vs Rajasthan High Court, Principal Seat, Jodhpur
Rajasthan High Court · (2020) 11 RAJ CK 0010
High Courts06 Nov 2020Dismissed
Sharda And Anr Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0009
High Courts06 Nov 2020Dismissed
M/s. Maharani Textile And Handicrafts Vs Ashutosh A.T. Pednekar And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0008
Contempt Of Courts Act, 1971 — Section 12
High Courts05 Nov 2020Allowed
Badri Prasad Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0033
Scheduled Caste/Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(F), 14AIndian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts05 Nov 2020Allowed
Global Institute Of Nursing Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0032
High Courts05 Nov 2020Dismissed
Praveen Kumar Vs State Of Rajasthan And Anr
Rajasthan High Court · (2020) 11 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 190, 200, 203, 210, 482
High Courts05 Nov 2020
Surendra Solanki And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0030
Rajasthan Excise Act, 1950 — Section 14, 16, 19, 41, 54, 58CIndian Penal Code, 1860 — Section 308Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Nov 2020Dismissed
Dr. Chitralekha Nagar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0029
Constitution Of India, 1950 — Article 14, 16, 226
High Courts05 Nov 2020
Jatin Purohit And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0028
Indian Penal Code, 1860 — Section 406, 415, 420
High Courts05 Nov 2020Dismissed
Mahendra Vs State
Rajasthan High Court · (2020) 11 RAJ CK 0021
Indian Penal Code, 1860 — Section 193, 206, 384Code Of Criminal Procedure, 1973 — Section 156(3), 227, 228, 397, 482
High Courts05 Nov 2020Dismissed
Prithvi Singh And Ors Vs State And Anr
Rajasthan High Court · (2020) 11 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 227, 228, 397, 401Indian Penal Code, 1860 — Section 34, 308, 323, 325, 326, 341, 452
High Courts04 Nov 2020Allowed
Raju Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0111
Code Of Criminal Procedure, 1973 — Section 451, 457Rajasthan Minor Mineral Concession Rules, 2017 — Rule 54, 54(5), 54(6)
High Courts04 Nov 2020Dismissed
Dr. Suman Kaushik Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0027
Constitution Of India, 1950 — Article 14, 16, 226
High Courts04 Nov 2020Dismissed
Dr. Sumit Kumar Regar And Ors Vs Union Of India And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0026
Constitution Of India, 1950 — Article 14, 16, 226
High Courts04 Nov 2020
Mahesh Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0007
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 341, 323, 332, 353, 394, 435, 188, 269, 270, 384, 336Prevention Of Damage to Public Property Act, 1984 — Section 3National Highways Act, 1956 — Section 8B
High Courts04 Nov 2020Disposed Of
Saiffudeen Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0006
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(V)(X)Indian Penal Code, 1860 — Section 447, 504Passports Act, 1967 — Section 22(a)
High Courts04 Nov 2020Allowed
Bhanwar Lal Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 37Code Of Criminal Procedure, 1973 — Section 293, 439
High Courts04 Nov 2020Allowed
Jayant Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 11 RAJ CK 0004
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 109, 306Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Nov 2020Allowed
Om Prakash Vs State Of Rajasthan
Rajasthan High Court · (2020) 11 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1950 — Section 3, 25