High Courts18 Dec 2020Allowed

Nathu And Ors Vs State

Rajasthan High Court · (2020) 12 RAJ CK 0116

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 283, 307, 332, 333, 353, 395, 427, 435, 436National Highways Authority Of India Act, 1988 — Section 8DPrevention Of Damage To Public Property Act, 1984 — Section 3
High Courts17 Dec 2020Allowed

Radha Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0142

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 498A
High Courts17 Dec 2020Dismissed

Anil Dutt Joshi And Ors Vs N.C.B.

Rajasthan High Court · (2020) 12 RAJ CK 0141

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Dec 2020Allowed

Lokesh Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0107

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 143, 307, 363, 366-AProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6
High Courts17 Dec 2020Allowed

Ram Varan Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0106

Code Of Criminal Procedure, 1973 — Section 451, 457Rajasthan Minor Mineral Concession Rules, 2017 — Rule 54(5), 54(6)
High Courts16 Dec 2020Allowed

Arjun Rawal Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0101

Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 328, 376, 376(2)(N)
High Courts16 Dec 2020Allowed

Ajay Singh Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0100

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341, 366, 365, 376, 376(2)(N)Information Technology Act, 2000 — Section 67a