High Courts02 Jan 2024Allowed
Mohammed Harun Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 47 of 47
High Courts02 Jan 2024Allowed
Gajendra Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2024Dismissed
Upendra Puri Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 384, 506
High Courts02 Jan 2024Allowed
Sandeep Gupta @ Sandy Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0005
Indian Penal Code, 1860 — Section 120B, 285, 379, 420, 467, 468, 471Prevention Of Damage To Public Property Act, 1984 — Section 3Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Act, 1962 — Section 15(2)(4), 16
High Courts02 Jan 2024Partly Allowed
Ramesh And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0004
Indian Penal Code, 1860 — Section 34, 307, 324, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Jan 2024Disposed Of
Gangshyam Hedau And Others Vs Commissioner, Municipal Corporation, Distt. Jodhpur And Others
Rajasthan High Court · (2024) 01 RAJ CK 0003
High Courts02 Jan 2024Disposed Of
Nikesh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 36, 156(3)
High Courts02 Jan 2024Disposed Of
Kuldeep Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 36, 156(3)