COURT ARCHIVE

Rajasthan High Court judgments, 2024

928 judgments · page 46 of 47

High Courts05 Jan 2024Allowed

Anna Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 01 RAJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Arms Act, 1959 — Section 3, 25

High Courts05 Jan 2024Allowed

Kailash Vs State Of Rajasthan

Rajasthan High Court · (2024) 01 RAJ CK 0027

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15

High Courts05 Jan 2024Allowed

Adu Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 01 RAJ CK 0026

Indian Penal Code, 1860 — Section 419, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 439

High Courts05 Jan 2024Allowed

Dana Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 01 RAJ CK 0025

Indian Penal Code, 1860 — Section 376, 376(2)(N), 450, 506Code Of Criminal Procedure, 1973 — Section 439

High Courts05 Jan 2024Allowed

Mahender Tarachand And Others Vs Jitender And Others

Rajasthan High Court · (2024) 01 RAJ CK 0024

Code Of Criminal Procedure, 1973 — Section 389

High Courts05 Jan 2024Disposed Of

Tarachand And Others Vs Jitender And Others

Rajasthan High Court · (2024) 01 RAJ CK 0023

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

High Courts04 Jan 2024Allowed

Ganga Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 01 RAJ CK 0022

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 302, 306, 498A

High Courts04 Jan 2024Allowed

Sanjay @ Sanju And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 01 RAJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 116, 119, 120B, 143, 171, 201, 395

High Courts04 Jan 2024Allowed

Prahlad Vs State Of Rajasthan

Rajasthan High Court · (2024) 01 RAJ CK 0020

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29Code Of Criminal Procedure, 1973 — Section 439

High Courts04 Jan 2024Allowed

Naresh And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 01 RAJ CK 0019

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 120B, 147, 149, 302Arms Act, 1959 — Section 4, 25

High Courts04 Jan 2024Allowed

Nitesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 01 RAJ CK 0018

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Code Of Criminal Procedure, 1973 — Section 439

High Courts04 Jan 2024Allowed

Prakash Chandra Vs State Of Rajasthan

Rajasthan High Court · (2024) 01 RAJ CK 0017

Indian Penal Code, 1860 — Section 120B, 406, 420, 419, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439

High Courts04 Jan 2024Allowed

Krishna Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 01 RAJ CK 0016

Code Of Criminal Procedure, 1973 — Section 389

High Courts04 Jan 2024Dismissed

Dilip Singh Singhavi And Others Vs Shekh Mohsin Hasan And Others

Rajasthan High Court · (2024) 01 RAJ CK 0015

Code Of Civil Procedure, 1908 — Order 7 Rule 11Arbitration And Conciliation Act, 1996 — Section 11

High Courts04 Jan 2024Disposed Of

Jayram Vs Janki Devi

Rajasthan High Court · (2024) 01 RAJ CK 0014

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

High Courts04 Jan 2024Disposed Of

Gurdev Singh Vs Krishan Lal And Others

Rajasthan High Court · (2024) 01 RAJ CK 0013

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2

High Courts03 Jan 2024Allowed

Mohd. Khalil Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 01 RAJ CK 0012

Code Of Criminal Procedure, 1973 — Section 379, 401

High Courts03 Jan 2024Allowed

Dinesh Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 01 RAJ CK 0011

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(5)(5A), 14AIndian Penal Code, 1860 — Section 34, 307, 323, 325Code Of Criminal Procedure, 1973 — Section 439

High Courts02 Jan 2024Allowed

Bheru Lal Chaudhary Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 01 RAJ CK 0010

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 325, 327, 341, 452

High Courts02 Jan 2024Allowed

Amarjeet Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 01 RAJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21