High Courts16 Jan 2024Dismissed
Ratan Lal Rawa And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0072
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 44 of 47
High Courts16 Jan 2024Allowed
Praveen Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37
High Courts16 Jan 2024Allowed
New India Assurance Company Limited Vs Phooli Devi And Others
Rajasthan High Court · (2024) 01 RAJ CK 0070
Code Of Civil Procedure, 1908 — Order Order 41 Rule 22, 41 Rule 43
High Courts12 Jan 2024Allowed
Jayesh @ Jassu Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0052
Indian Penal Code, 1860 — Section 323, 341, 395Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jan 2024Allowed
Surendrapal Singh @ Bablu Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0051
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323, 341, 376D
High Courts12 Jan 2024Allowed
Bhagu Ram And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29
High Courts12 Jan 2024Allowed
Jai Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0049
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(1)(a), 3(2)(v), 3(2)(va), 14AIndian Penal Code, 1860 — Section 120B, 147, 323, 341, 342, 365, 395
High Courts12 Jan 2024Disposed Of
Shantilal And Others Vs Kunti Devi And Others
Rajasthan High Court · (2024) 01 RAJ CK 0048
Code Of Civil Procedure, 1908 — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 149(2), 150, 168(3), 174
High Courts11 Jan 2024Dismissed
Shiv Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0057
Code Of Criminal Procedure, 1973 — Section 372(2)Indian Penal Code, 1860 — Section 120B, 306, 376
High Courts11 Jan 2024Allowed
Ratan Dewasi Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0056
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 120B, 302, 460
High Courts11 Jan 2024Disposed Of
Narbada Vs Vithalla @ Vithal And Others
Rajasthan High Court · (2024) 01 RAJ CK 0055
High Courts11 Jan 2024Disposed Of
Indu Kunwar Vs Vithalla @ Vithal And Others
Rajasthan High Court · (2024) 01 RAJ CK 0054
High Courts11 Jan 2024Disposed Of
Puniya Vs Vithalla @ Vithal And Others
Rajasthan High Court · (2024) 01 RAJ CK 0053
High Courts10 Jan 2024Allowed
Ravi Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25, 29
High Courts10 Jan 2024Allowed
Mohan Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0062
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 323, 326, 341
High Courts10 Jan 2024Allowed
Municipal Board Mt.Abu And Anr Vs M/S Hotel Hillock Pvt. Ltd
Rajasthan High Court · (2024) 01 RAJ CK 0061
Limitation Act, 1963 — Section 5
High Courts10 Jan 2024Allowed
Champa And Others Vs Narendra Singh And Others
Rajasthan High Court · (2024) 01 RAJ CK 0060
High Courts10 Jan 2024Disposed Of
Roop Singh Vs Cholla And Others
Rajasthan High Court · (2024) 01 RAJ CK 0059
High Courts10 Jan 2024Disposed Of
Ishwar Vs Naresh Kumar And Others
Rajasthan High Court · (2024) 01 RAJ CK 0058
High Courts10 Jan 2024Allowed
Shankar Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 419, 420