High Courts24 Jan 2024Disposed Of
Sugan Kanwar Vs Devi Singh And Others
Rajasthan High Court · (2024) 01 RAJ CK 0122
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 42 of 47
High Courts24 Jan 2024Disposed Of
Meera Kanwar And Ors Vs Himmat Singh And Anr
Rajasthan High Court · (2024) 01 RAJ CK 0121
High Courts23 Jan 2024Allowed
Yash Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0105
Code Of Criminal Procedure, 1973 — Section 439
High Courts23 Jan 2024Allowed
Ajay Bishnoi Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts23 Jan 2024Allowed
Moolaram Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0103
Indian Penal Code, 1860 — Section 120B, 407, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts23 Jan 2024Dismissed
Shyamlal Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0102
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts23 Jan 2024Allowed
Nikhil Dangoriya Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0100
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306
High Courts23 Jan 2024Allowed
Sanjay Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0099
Indian Penal Code, 1860 — Section 120B, 201, 302, 404Information Technology Act, 2000 — Section 66G
High Courts23 Jan 2024Allowed
Raju Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0098
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306
High Courts23 Jan 2024Allowed
Pankaj Deora Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0097
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376, 506, 511
High Courts23 Jan 2024Allowed
Janakba Ugamsinh Sodha And Others Vs All Citizen Of India
Rajasthan High Court · (2024) 01 RAJ CK 0096
Hindu Minority And Guardianship Act, 1956 — Section 8(2), 8(3)Guardians And Wards Act, 1890 — Section 10
High Courts22 Jan 2024Allowed
Bhalla Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0115
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts22 Jan 2024Allowed
Mangi Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0114
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts22 Jan 2024Allowed
Hastimal Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0113
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts22 Jan 2024Allowed
Nandkishore @ Kishore Mali Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0112
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 376(D)Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts22 Jan 2024Allowed
Lala @ Lalchand Rawat Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0111
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14(2)Indian Penal Code, 1860 — Section 376
High Courts22 Jan 2024Allowed
Lalita And Others Vs Rajesh Kumar And Others
Rajasthan High Court · (2024) 01 RAJ CK 0108
High Courts22 Jan 2024Dismissed
Sumitra And Others Vs Shri Ram General Ins. Co. Ltd And Others
Rajasthan High Court · (2024) 01 RAJ CK 0106
High Courts19 Jan 2024Allowed
Jawal Khan @ Jiya Ullahaq @ Kheda Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29