High Courts02 Feb 2024Allowed
Sanjay And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0169
Indian Penal Code, 1860 — Section 34, 323, 342, 365, 384, 385, 394
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 40 of 47
High Courts01 Feb 2024Allowed
Dholu Ram @ Dholiya Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0168
Indian Penal Code, 1860 — Section 148, 149, 302, 325, 458Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Feb 2024Allowed
Mohammed Javed Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0167
Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Feb 2024Allowed
Anda Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0166
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376(2)(n), 450, 506
High Courts01 Feb 2024Allowed
Hima Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0165
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392, 427, 435, 447Arms Act, 1959 — Section 4, 25
High Courts01 Feb 2024Allowed
Yunush @ Babu @ Lucky Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0163
Indian Penal Code, 1860 — Section 34, 307, 325, 339, 392Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Feb 2024Allowed
Teel Singh Teel Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0162
Indian Penal Code, 1860 — Section 307, 323, 324, 326, 504Code Of Criminal Procedure, 1973 — Section 389
High Courts01 Feb 2024Allowed
Virbhadra Singh Chauhan And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0159
High Courts01 Feb 2024Dismissed
Jagdish Chandra Meghwal Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0158
High Courts01 Feb 2024Allowed
Viram Lal Balotiya Vs Arif Mohammad Pathan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0157
Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Feb 2024Disposed Of
Pushpa Kanwar Vs Pratap Singh
Rajasthan High Court · (2024) 02 RAJ CK 0156
Code Of Civil Procedure, 1908 — Order 14 Rule 1
High Courts01 Feb 2024Dismissed
Oriental Insurance Company Ltd Vs Rampal And Others
Rajasthan High Court · (2024) 02 RAJ CK 0155
Motor Vehicles Act, 1988 — Section 170
High Courts01 Feb 2024Disposed Of
Varsha Vs Laxmi Narain And Ors
Rajasthan High Court · (2024) 02 RAJ CK 0154
Limitation Act, 1963 — Section 5
High Courts01 Feb 2024Dismissed
State Of Rajasthan And Others Vs M/s Kmc Constructions Ltd And Others
Rajasthan High Court · (2024) 02 RAJ CK 0153
Arbitration And Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 5
High Courts31 Jan 2024Dismissed
State Of Rajasthan And Others Vs Manvendra Singh Rathore
Rajasthan High Court · (2024) 01 RAJ CK 0144
Constitution Of India, 1950 — Article 14
High Courts31 Jan 2024Partly Allowed
Narain Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0143
High Courts31 Jan 2024Disposed Of
Dhanraj And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0142
Constitution Of India, 1950 — Article 226
High Courts31 Jan 2024Disposed Of
Bhagwati Devi And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 01 RAJ CK 0141
Constitution Of India, 1950 — Article 226, 227
High Courts31 Jan 2024Allowed
Ramniwas Bishnoi Vs State Of Rajasthan
Rajasthan High Court · (2024) 01 RAJ CK 0140
Code Of Criminal Procedure, 1973 — Section 439
High Courts31 Jan 2024Dismissed
Rajasthan State Industrial Development And Investment Corporation Ltd Vs Ganga Ram And Others
Rajasthan High Court · (2024) 01 RAJ CK 0139
Land Acquisition Act, 1894 — Section 18, 54