High Courts27 Nov 2024Allowed
Lalit Kumar Vs The State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1313
Constitution of India, 1950 - Article 265Rajasthan Municipalities Act, 2009 - Section 130, 131, 131(1)
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 2 of 47
High Courts26 Nov 2024Dismissed
Mangi Lal Kumhar Vs West Zone Cultural Centre
Rajasthan High Court · (2024) 11 RAJ CK 1312
Rajasthan Technical Education (Engineering) Service Rules, 2010 - Rule 36
High Courts26 Nov 2024Dismissed
Smt. Vali Devi @ Vali Bai Vs State Of Rajasthan And Ors.
Rajasthan High Court · (2024) 11 RAJ CK 1311
Code of Criminal Procedure, 1973 - Section 439, 439(1), 439(2)
High Courts25 Nov 2024Disposed of
Subrata Saha Vs The State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1310
Code of Criminal Procedure, 1973 - Section 174, 397, 401Indian Penal Code, 1860 - Section 120(b), 304(b), 498(a), 406Evidence Act, 1872 - Section 32, 113(b)
High Courts22 Nov 2024Allowed
Jagdish Prasad Son Of Shri Kalluram Vs Arvind Kumar Son Of Shri Thanduram
Rajasthan High Court · (2024) 11 RAJ CK 1296
High Courts22 Nov 2024Allowed
M/S Baba Minerals Vs Union Of India
Rajasthan High Court · (2024) 11 RAJ CK 1295
Rajasthan Panchayati Raj Rules, 1996 - Rule 283
High Courts20 Nov 2024Dismissed
Narendra Kumar Vs Union Of India
Rajasthan High Court · (2024) 11 RAJ CK 1309
Rajasthan Land Revenue Act, 1956 - Section 84, 84(a), 131, 132, 136
High Courts20 Nov 2024Disposed of
Akhilesh Kumar Bhatra Vs Income Tax Officer
Rajasthan High Court · (2024) 11 RAJ CK 1294
High Courts19 Nov 2024Disposed of
Rajasthan Vidyut Vitran Nigam Limited Vs Somi Conveyors Beltings Limited
Rajasthan High Court · (2024) 11 RAJ CK 1293
High Courts18 Nov 2024Allowed
Kanchan Yadav Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1308
Rajasthan Tenancy Act, 1955 - Section 239, 239(1)
High Courts14 Nov 2024Disposed of
Yashpreet Dhruv S/O Shri Kailash Chand Sejwal Vs The Chairman
Rajasthan High Court · (2024) 11 RAJ CK 1292
High Courts14 Nov 2024Disposed of
Badri Prasad Meena Son Of Shri Moola Meena Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1291
Constitution of India, 1950 - Article 226(3)Indian Penal Code, 1860 - Section 147, 323, 341Probation of Offenders Act, 1907 - Section 3, 4, 12
High Courts14 Nov 2024Allowed
Narendra Kumar Mali Vs State Of Raj. And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1307
Constitution of India, 1950 - Article 141Motor Vehicles Act, 1988 - Section 146, 168
High Courts13 Nov 2024Dismissed
Bhawna Bohra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1306
Rights of Persons with Disabilities Act, 2016 - Section 2(h), 2(r), 2(s), 3, 33, 34, 34(1)
High Courts13 Nov 2024Disposed of
Subhash Kashyap Vs State And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1305
High Courts12 Nov 2024Dismissed
Govind Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1304
High Courts12 Nov 2024Dismissed
Tara Chand Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1303
High Courts11 Nov 2024Dismissed
Krishan Kumar And Anr. Vs State Of Raj. And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1302
Constitution of India, 1950 - Article 226
High Courts11 Nov 2024Disposed of
Suo Motu- In The Matter Of Right To Health And Well Being Of Everyone Vs Union Of India
Rajasthan High Court · (2024) 11 RAJ CK 1290
High Courts07 Nov 2024Dismissed
Deepa Ram Vs State And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1301