High Courts15 Oct 2024Allowed
Rang Nath Gaggar Vs State And Ors
Rajasthan High Court · (2024) 10 RAJ CK 1190
Indian Penal Code, 1860 - Section 34, 302, 449Arms Act, 1959 - Section 3, 25, 27Code of Criminal Procedure, 1973 - Section 161, 439, 446
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 4 of 47
High Courts10 Oct 2024Dismissed
Sanjay Malik Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1203
Rajasthan Judicial Service Rules, 2010 - Rule 33, 33(i)(b)
High Courts10 Oct 2024Disposed of
C.T.O.,Suratgarh Vs M/S Ex.Engineer,Border Fencing Div.
Rajasthan High Court · (2024) 10 RAJ CK 1202
High Courts10 Oct 2024Allowed
Kamlesh, S/O Kishan Lal Vs Ram Sahai, S/O Sukha Ram
Rajasthan High Court · (2024) 10 RAJ CK 1189
Prevention of Corruption Act, 1988 - Section 7, 17(a)Indian Penal Code, 1860 - Section 120(b), 201, 384, 420, 467, 468, 471Code of Criminal Procedure, 1973 - Section 151
High Courts09 Oct 2024Disposed of
Ram Chandra Bisu Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1201
Constitution of India, 1950 - Article 21Indian Penal Code, 1860 - Section 120(b), 406, 409, 420, 467, 468, 471, 477(a)Prize Chits and Money Circulation Schemes (Banning) Act, 1978 - Section 6
High Courts09 Oct 2024Disposed of
Mahesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1200
Indian Penal Code, 1860 - Section 406, 420Code of Criminal Procedure, 1973 - Section 446
High Courts08 Oct 2024Disposed of
Jagdish Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1199
Indian Penal Code, 1860 - Section 120(b), 420, 467, 468Code of Criminal Procedure, 1973 - Section 156, 156(3)
High Courts08 Oct 2024Allowed
Rupa Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1198
Indian Penal Code, 1860 - Section 34, 354(a), 376, 376(D), 376(2)(n), 450Protection of Children from Sexual Offences Act, 2012 - Section 3(1)(r), 3(1)(s), 3(2)(va)
High Courts07 Oct 2024Allowed
Narendra Kanwar Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1197
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 22, 29, 52(a)Code of Criminal Procedure, 1973 - Section 100, 102(3)
High Courts07 Oct 2024Disposed of
Universal Sompo General Insurance Co. Ltd. Vs Pushpa Kanwar
Rajasthan High Court · (2024) 10 RAJ CK 1196
Code of Criminal Procedure, 1973 - Section 446
High Courts07 Oct 2024Dismissed
Laxman Singh Adopte Son Of Shri Phool Singh Vs Sayar Singh Son Of Ramnath Singh
Rajasthan High Court · (2024) 10 RAJ CK 1188
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 189(2), 190, 301, 305, 324(4), 326(g), 331(3), 483
High Courts07 Oct 2024Disposed of
Bajaj Auto Finance Limited C/O P.L. Motors Limited Vs Raghunath (Deceased)
Rajasthan High Court · (2024) 10 RAJ CK 1187
Indian Penal Code, 1860 - Section 120(B), 420, 467, 468, 471Code of Criminal Procedure, 1973 - Section 156(3)
High Courts27 Sept 2024Disposed of
Salim Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1139
Indian Penal Code, 1860 - Section 458, 365, 363, 323, 366, 376, 361Code of Criminal Procedure, 1973 - Section 161, 164, 365
High Courts27 Sept 2024Disposed of
PRINCIPAL COMMISSIONER OF INCOME TAX-I Vs PRATAP TECHNOCRATS PRIVATE LIMITED
Rajasthan High Court · (2024) 09 RAJ CK 1120
Indian Penal Code, 1860 - Section 120(B), 405, 406, 420Code of Criminal Procedure, 1973 - Section 156(3)
High Courts26 Sept 2024Disposed of
Pr Commissioner Of Income Tax Jaipur-Ii Vs Rajasthan Rajya Vidyut Utpadan Nigam Ltd
Rajasthan High Court · (2024) 09 RAJ CK 1119
High Courts25 Sept 2024Disposed of
Kalawati Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1138
Indian Penal Code, 1860 - Section 406, 498(A)
High Courts24 Sept 2024Dismissed
Yagyajeet Singh Chauhan Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1137
Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 302
High Courts23 Sept 2024Disposed of
Krishna Shekhawat Vs The State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1136
Legal Services Authorities Act, 1987 - Section 21Code of Civil Procedure, 1908 - Section 96
High Courts20 Sept 2024Disposed of
Laxminarayan Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1135
Indian Penal Code, 1860 - Section 34, 447Code of Criminal Procedure, 1973 - Section 91, 482
High Courts20 Sept 2024Disposed of
Manju Bai Meena D/O Kailash Chand Meena Vs The State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1118
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(1)(ia)(ib), 21, 25, 27Code of Civil Procedure, 1908 - Section 11