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Rajasthan High Court judgments, 2024

928 judgments · page 6 of 47

High Courts30 Aug 2024Dismissed

Dayaram S/O Bhajan Lal, Vs State Of Rajasthan

Rajasthan High Court · (2024) 08 RAJ CK 1127

Protection of Women from Domestic Violence Act, 2005 - Section 23Code of Criminal Procedure, 1973 - Section 362Indian Penal Code, 1860 - Section 34, 323, 364
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High Courts29 Aug 2024Disposed of

Sunil Kumar Vs State Of Rajasthan

Rajasthan High Court · (2024) 08 RAJ CK 1143

Code of Criminal Procedure, 1973 - Section 399, 401(2), 399(2)Indian Penal Code, 1860 - Section 494, 498(A), 406, 493Dowry Prohibition Act, 1961 - Section 4
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High Courts27 Aug 2024Dismissed

Om Prakash Jain Vs State Of Rajasthan

Rajasthan High Court · (2024) 08 RAJ CK 1142

Indian Penal Code, 1860 - Section 34, 341, 323, 363, 342, 328, 365, 376, 376(D), 382, 506Code of Criminal Procedure, 1973 - Section 482
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High Courts20 Aug 2024Allowed

Bhajan Lal Vs Sandeep Kumar Godara

Rajasthan High Court · (2024) 08 RAJ CK 1139

Code of Criminal Procedure, 1973 - Section 231, 311Prevention of Corruption Act, 1988 - Section 7, 13(1)(d)Indian Penal Code, 1860 - Section 120(b)
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High Courts12 Aug 2024Allowed

Bhopal Ram Purohit Vs Geeta

Rajasthan High Court · (2024) 08 RAJ CK 1137

Indian Penal Code, 1860 - Section 341, 323, 363 366, 376(2)(n), 376(d), 457Code of Criminal Procedure, 1973 - Section 161, 439, 446Protection of Children from Sexual Offences Act, 2012 - Section 5(g)(l), 6
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