High Courts09 Jul 2024Disposed of
Priya Sharma Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1532
Code of Criminal Procedure, 1973 - Section 107, 116, 145, 146, 397, 397(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 8 of 47
High Courts08 Jul 2024Allowed
Ram Kumar Vs Manish Kumar
Rajasthan High Court · (2024) 07 RAJ CK 1531
Code of Criminal Procedure, 1973 - Section 91Indian Penal Code, 1860 - Section 302
High Courts05 Jul 2024Disposed of
Kailash Chand Sharma Near Charbhuja Mandir Vs Commissioner Of Income Tax 1
Rajasthan High Court · (2024) 07 RAJ CK 1545
Code of Civil Procedure, 1908 - Section 35(A), Order 6 Rule 17, Order 1 Rule 10
High Courts05 Jul 2024Disposed of
Prakash Chandra Soni Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1530
Indian Penal Code, 1860 - Section 107, 324, 326, 341, 447Probation of Offenders Act, 1958 - Section 4
High Courts04 Jul 2024Disposed of
Satyaprakash Sankhala Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1529
Narcotic Drugs and Psychotropic Substances Act, 198 - Section 8, 21Code of Criminal Procedure, 1973 - Section 41(A)
High Courts03 Jul 2024Dismissed
Narayan Lal @ Narayan Nath Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1528
Indian Penal Code, 1860 - Section 120(B), 366, 376(D), 377, 382, 384, 511Code of Criminal Procedure, 1973 - Section 439
High Courts02 Jul 2024Rejected
Harpreet Singh @ Harry Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1527
Narcotic Drugs and Psychotropic Substances Act, 198 - Section 8, 15, 25, 29, 37, 52(a)Code of Criminal Procedure, 1973 - Section 229, 439
High Courts01 Jul 2024Dismissed
Suo Moto In Re- Public Health - Protect The Present And Safeguard The Future From Food Adulteration Vs Union Of India
Rajasthan High Court · (2024) 07 RAJ CK 1544
Limitation Act, 1963 - Section 5
High Courts01 Jul 2024Dismissed
Ishak Mohammad Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1526
Indian Penal Code, 1860 - Section 34, 201, 302, 306Code of Criminal Procedure, 1973 - Section 156(3), 482
High Courts07 Jun 2024Allowed
Harbans Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts07 Jun 2024Allowed
Kumbh Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts07 Jun 2024Allowed
Anil @ Anda Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18, 29
High Courts07 Jun 2024Allowed
Rajuram Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts07 Jun 2024Allowed
Bherulal Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts07 Jun 2024Allowed
Guddu @ Meenu Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts07 Jun 2024Allowed
Jay Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts07 Jun 2024Allowed
Hasan Khan Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0042
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29
High Courts07 Jun 2024Allowed
Punamchand Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts07 Jun 2024Allowed
Kamarjeet Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts07 Jun 2024Allowed
Sabir Hussain Mangtudeen Nirban Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0039