High Courts02 Aug 2024Disposed of
Kuldeep Vs State Of Rajasthan
Rajasthan High Court · (2024) 08 RAJ CK 1132
Essential Commodities Act, 1955 - Section 3, 7Code of Criminal Procedure, 1973 - Section 457, 482
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 7 of 47
High Courts01 Aug 2024Disposed of
Parshant Vs State Of Rajasthan
Rajasthan High Court · (2024) 08 RAJ CK 1131
Indian Penal Code, 1860 - Section 420, 120(B), 406
High Courts01 Aug 2024Dismissed
Kulddeep Vs State Of Rajasthan
Rajasthan High Court · (2024) 08 RAJ CK 1130
Code of Criminal Procedure, 1973 - Section 161, 164, 439Indian Penal Code, 1860 - Section 342, 376(2)(f)Protection of Children from Sexual Offences Act, 2012 - Section 5(m), 6
High Courts30 Jul 2024Allowed
Sitaram Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1543
Indian Penal Code, 1860 - Section 494, 497, 109, 114, 494Code of Criminal Procedure, 1973 - Section 200, 202, 482
High Courts29 Jul 2024Disposed of
Munshi Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1542
Narcotic Drugs and Psychotropic Substances Act, 198 - Section 8, 18, 29, 59Code of Criminal Procedure, 1973 - Section 482
High Courts25 Jul 2024Disposed of
M/S Ak Jilshan Cont Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1551
Negotiable Instruments Act, 1881 - Section 138
High Courts25 Jul 2024Disposed of
Mahendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1541
Motor Vehicles Act, 1988 - Section 53Constitution of India, 1950 - Article 226
High Courts24 Jul 2024Dismissed
Teja Ram Vs State And Anr
Rajasthan High Court · (2024) 07 RAJ CK 1540
Rajasthan Tenancy Act, 1955 - Section 42, 88, 89, 91
High Courts23 Jul 2024Allowed
Chhotulal S/O Motilal Vs Ghasi S/O Rama
Rajasthan High Court · (2024) 07 RAJ CK 1550
Indian Penal Code, 1860 - Section 223
High Courts22 Jul 2024Dismissed
Sumta Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1539
Constitution of India, 1950 - Article 226Urban Co-operative Banks, Employees Service Rules, 2006 - Rule 14
High Courts19 Jul 2024Disposed of
Gulzari Lal S/O Late Shri Banwari Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1549
Code of Criminal Procedure, 1973 - Section 482Negotiable Instruments Act, 1881 - Section 7, 138, 141, 142
High Courts18 Jul 2024Disposed of
M/S Power Grid Corporation Of India Ltd. Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1548
Code of Civil Procedure, 1908 - Section 151, Order 8 Rule 1(3), Order 16 Rule 1(3), Order 7 Rule 14(3)
High Courts18 Jul 2024Allowed
Salendra Singh @ Chhinda Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1538
Central Goods and Service Tax Act, 2017 - Section 9, 9(3), 24, 95, 97, 98(2), 98(4), 100, 101(c)
High Courts16 Jul 2024Dismissed
Jai Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1537
Constitution of India, 1950 - Article 226
High Courts15 Jul 2024Allowed
Pura Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1536
Indian Stamp Act, 1899 - Section 45, 45(2)
High Courts12 Jul 2024Disposed of
Nand Singh Rathore Andors Vs State Of Raj And Anr Nand Singh Rathore Andors Vs. State Of Raj And Anr
Rajasthan High Court · (2024) 07 RAJ CK 1547
High Courts12 Jul 2024Dismissed
Banshi Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1535
Income Tax Act, 1961 - Section 143(3), 260(A)
High Courts11 Jul 2024Allowed
Vidya Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1534
Constitution of India, 1950 - Article 21, 47
High Courts10 Jul 2024Disposed of
Dr Virendra Kshetrapal Vs Raj Tax Board Ajmer And Ors
Rajasthan High Court · (2024) 07 RAJ CK 1546
Code of Criminal Procedure, 1973 - Section 197, 200, 202Indian Penal Code, 1860 - Section 323, 341, 342, 504, 506
High Courts10 Jul 2024Dismissed
Ramnivas Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1533
Code of Criminal Procedure, 1973 - Section 311Negotiable Instruments Act, 1881 - Section 138