High Courts06 Jun 2024Allowed

Manoj Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 25, 29
High Courts06 Jun 2024Allowed

Vishal Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts06 Jun 2024Allowed

Kanhaiya Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29
High Courts06 Jun 2024Allowed

Mangi Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0019

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts06 Jun 2024Allowed

Dashrath Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts06 Jun 2024Allowed

Nazam Khan Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25
High Courts05 Jun 2024Allowed

Punma Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts05 Jun 2024Allowed

Nahar Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0034

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts05 Jun 2024Allowed

Gunesha Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts04 Jun 2024Allowed

Vijesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22