High Courts04 Jun 2024Allowed
Pappu Bai Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
COURT ARCHIVE
Rajasthan High Court judgments, 2024
928 judgments · page 10 of 47
High Courts04 Jun 2024Allowed
Balram @ Balaram Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts04 Jun 2024Allowed
Omprakash And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts04 Jun 2024Allowed
Gurvinder Pal Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts03 Jun 2024Allowed
Rajendra Kumar @ Raju Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts03 Jun 2024Allowed
Gangaram @ Pavna Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts03 Jun 2024Allowed
Rajjak Khan Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22Arms Act, 1959 — Section 3, 25
High Courts03 Jun 2024Allowed
Ratan Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts03 Jun 2024Allowed
Govind @ Suresh Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts03 Jun 2024Allowed
Prem Sukh Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
High Courts03 Jun 2024Allowed
Rakesh Kumar And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts03 Jun 2024Allowed
Shakil Khan Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts03 Jun 2024Allowed
Amanjeet Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts03 Jun 2024Allowed
Jitendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts03 Jun 2024Allowed
Rajeev Kumar Jha @ Mintu Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts03 Jun 2024Allowed
Rajaram Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25
High Courts03 Jun 2024Allowed
Thanaram Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 17, 18
High Courts03 Jun 2024Allowed
Subhash Chandra Vs State Of Rajasthan
Rajasthan High Court · (2024) 06 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts31 May 2024Allowed
Ridhi Sidhi Sansthan Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 05 RAJ CK 0169
High Courts31 May 2024Allowed
Virendra Singh @ Chintu Vs State Of Rajasthan
Rajasthan High Court · (2024) 05 RAJ CK 0168
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 395