High Courts15 Apr 1983Allowed
State of Rajasthan Vs Mangalsingh and Others
Rajasthan High Court · (1983) WLN 107
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 114, 120, 120B, 302, 307
COURT ARCHIVE
Rajasthan High Court judgments, 1983
284 judgments · page 11 of 15
High Courts12 Apr 1983Dismissed
Prahlad and Others Vs Board of Revenue, Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 1984 Raj 55 : (1983) WLN 117
Constitution of India, 1950 — Article 226, 227Rajasthan Land Revenue Act, 1956 — Section 114, 132Rajasthan Tenancy Act, 1955 — Section 183, 19
High Courts12 Apr 1983
Om Prakash Vs Novelty Cinema
Rajasthan High Court · (1983) WLN 215
Contempt of Courts Act, 1971 — Section 12, 2, 20
High Courts08 Apr 1983
Vinod Kumar Purohit Vs University of Jodhpur
Rajasthan High Court · (1983) WLN 58
Constitution of India, 1950 — Article 226
High Courts08 Apr 1983Dismissed
Jai Kumar Chaturvedi Vs State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 246
Constitution of India, 1950 — Article 14, 16
High Courts07 Apr 1983Dismissed
Balveer Singh and Others Vs Board of Revenue and Others
Rajasthan High Court · (1983) WLN 476
Specific Relief Act, 1963 — Section 9Transfer of Property Act, 1882 — Section 106, 111, 116, 117
High Courts07 Apr 1983Dismissed
Bhadra Bahu Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1984 Raj 62 : (1983) RLW 501 : (1983) WLN 181
Rajasthan Land Acquisition Act, 1953 — Section 17(4), 38, 4(5), 5A
High Courts06 Apr 1983
Registhan Pvt. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 40 CTR 340 : (1984) 146 ITR 620
Income Tax Act, 1961 — Section 256(2), 40A(3)
High Courts04 Apr 1983Dismissed
The State of Rajasthan Vs N.R. Keshan and Another
Rajasthan High Court · (1983) WLN 145
Criminal Procedure Code, 1973 (CrPC) — Section 305, 313, 63Essential Commodities Act, 1955 — Section 3, 7
High Courts31 Mar 1983Allowed
Maheshwari Samaj Vs Mohansingh
Rajasthan High Court · (1983) WLN 661
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Mar 1983
Yashwant Raj Vs Mohan Lal and Others
Rajasthan High Court · (1985) 1 ACC 342 : AIR 1984 Raj 144
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1939 — Section 110, 110(1), 110A, 110B, 110CC
High Courts25 Mar 1983
Mohansingh and Others Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 228
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 147, 148, 149, 30, 302
High Courts24 Mar 1983Allowed
Smt. Chandra Kanwar and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1983) WLN 125
Constitution of India, 1950 — Article 226, 227
High Courts24 Mar 1983Dismissed
Narendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1984 Raj 29 : (1983) RLW 494 : (1983) WLN 217
Constitution of India, 1950 — Article 226Rajasthan Panchayat Act, 1953 — Section 11(9)Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 13
High Courts22 Mar 1983Dismissed
The Union of India (UOI) and Another Vs Karansingh and Others
Rajasthan High Court · (1983) WLN 119
Constitution of India, 1950 — Article 14, 16, 228, 311Industrial Disputes Act, 1947 — Section 22, 23
High Courts22 Mar 1983Dismissed
Sedu Ram Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (1983) RLW 377 : (1983) WLN 151
High Courts21 Mar 1983
Bhan Singh Vs State of Rajasthan
Rajasthan High Court · (1984) CriLJ 788 : (1983) RLW 205 : (1983) RLW 580
Penal Code, 1860 (IPC) — Section 376
High Courts21 Mar 1983Dismissed
Ratan Singh Vs Munsiff and Judicial Magistrate, Dholpur and Others
Rajasthan High Court · AIR 1984 Raj 103 : (1983) RLW 274 : (1983) WLN 112
Constitution of India, 1950 — Article 226Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 78
High Courts18 Mar 1983Dismissed
Rana and Another Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 80
Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 30, 302, 304, 323, 34
High Courts18 Mar 1983
Jagtar Singh and Others Vs State
Rajasthan High Court · (1983) WLN 117
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111