High Courts17 Mar 1983Allowed
Smt. Heera Bai Vs Nandlal
Rajasthan High Court · (1983) RLW 452 : (1983) WLN 88
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Rajasthan High Court judgments, 1983
284 judgments · page 12 of 15
High Courts16 Mar 1983Allowed
Akbar Khan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 96
Constitution of India, 1950 — Article 14, 311
High Courts16 Mar 1983Allowed
Sunder Lal and Another Vs Bhanwar Lal and Others
Rajasthan High Court · AIR 1984 Raj 74 : (1983) RLW 487 : (1983) WLN 189
Limitation Act, 1963 — Section 5
High Courts14 Mar 1983Dismissed
Surendra Mohan Mathur Vs Additional District Judge No. 2, Jaipur City, Jaipur
Rajasthan High Court · AIR 1983 Raj 167 : (1983) RLW 334 : (1983) WLN 49
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 63
High Courts14 Mar 1983
State of Rajasthan Vs Ramkumar Singh
Rajasthan High Court · (1983) WLN 51
Penal Code, 1860 (IPC) — Section 307, 392, 397
High Courts14 Mar 1983Dismissed
Phoolchand and Another Vs State of Rajasthan
Rajasthan High Court · (1983) RLW 294 : (1983) RLW 676 : (1983) WLN 161
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439, 482Penal Code, 1860 (IPC) — Section 120, 420
High Courts11 Mar 1983Allowed
Labour Enforcement Inspector (Central) Vs Shanker Lal Joshi
Rajasthan High Court · (1983) WLN 56
High Courts11 Mar 1983Dismissed
Sabir Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 75
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts09 Mar 1983Dismissed
Kishan Lal Koli Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) RLW 299 : (1983) WLN 106
Constitution of India, 1950 — Article 226, 227
High Courts03 Mar 1983Dismissed
Gram Panchayat Vs Iswar Chand and Others
Rajasthan High Court · (1983) WLN 194
Rajasthan Panchayat Act, 1953 — Section 79(2)(b)
High Courts03 Mar 1983Dismissed
State of Rajasthan Vs R.J. Moolchandani
Rajasthan High Court · (1983) WLN 100
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161, 4
High Courts03 Mar 1983
Dhuli Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 66
Criminal Procedure Code, 1973 (CrPC) — Section 164, 281, 313Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts03 Mar 1983Partly Allowed
Satyanarayan and Others Vs Ram Niwas
Rajasthan High Court · AIR 1984 Raj 105 : (1983) RLW 380 : (1983) WLN 254
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts02 Mar 1983
Tahal Singh and Another Vs Shammi and Others
Rajasthan High Court · (1985) 1 ACC 102 : (1984) ACJ 599 : (1983) RLW 189
High Courts01 Mar 1983Dismissed
Manphool Vs The State of Raj. and Others
Rajasthan High Court · (1983) RLW 237 : (1983) RLW 491 : (1983) WLN 199
Constitution of India, 1950 — Article 38
High Courts25 Feb 1983Dismissed
Prahlad Prasad and Another Vs The Union of India (UOI) and Others
Rajasthan High Court · (1983) WLN 52
Constitution of India, 1950 — Article 14, 19
High Courts25 Feb 1983
Ram Gopal Vs The State of Rajasthan
Rajasthan High Court · (1983) RLW 270 : (1983) WLN 85
Criminal Procedure Code, 1973 (CrPC) — Section 4, 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts25 Feb 1983Dismissed
Brij Mohan Lal Bhargava Vs Smt. Lila Bai and Another
Rajasthan High Court · AIR 1984 Raj 45 : (1983) WLN 248
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts24 Feb 1983
Prabhu Vs State of Rajasthan
Rajasthan High Court · (1983) RLW 272 : (1983) WLN 158
Criminal Procedure Code, 1973 (CrPC) — Section 167, 4, 482
High Courts21 Feb 1983Dismissed
Jodhpur Sahakari Upbhokta Wholesale Bhandar Ltd. Vs The Regional Provident Fund Commissioner and Another
Rajasthan High Court · (1983) WLN 190
Constitution of India, 1950 — Article 14, 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 6