High Courts20 May 1983Dismissed

Ramdhan Vs Bhanwarlal

Rajasthan High Court · AIR 1985 Raj 185 : (1983) RLW 507 : (1983) WLN 439

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan High Court Ordinance, 1949 — Section 18Representation of the People Act, 1951 — Section 116A, 123(6), 77, 84, 98
High Courts13 May 1983Dismissed

Ponkar Vs State of Rajasthan

Rajasthan High Court · (1983) WLN 580

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120, 201, 302, 392