High Courts28 Jul 1983
Pushpa Devi Vs Union of India (UOI)
Rajasthan High Court · (1984) 15 ELT 72 : (1985) 156 ITR 864 : (1983) WLN 279
Gold (Control) Act, 1968 — Section 66Income Tax Act, 1961 — Section 132(1), 132(5)
COURT ARCHIVE
Rajasthan High Court judgments, 1983
284 judgments · page 8 of 15
High Courts28 Jul 1983Allowed
Khubi Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 519
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts28 Jul 1983Allowed
Chhotu Khan and Another Vs Jeewan Khan and Others
Rajasthan High Court · AIR 1984 Raj 110 : (1984) RLW 190
Arbitration Act, 1940 — Section 14(1)Limitation Act, 1963 — Article 119
High Courts27 Jul 1983
Bhagirath Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) RLW 708 : (1983) WLN 273
Constitution of India, 1950 — Article 14, 226
High Courts26 Jul 1983
Bagdi Ram Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 10 : (1983) WLN 362
Penal Code, 1860 (IPC) — Section 375, 376, 511
High Courts25 Jul 1983
Ashok Dhariwal and Others Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 286
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 120, 149, 201, 302, 34
High Courts22 Jul 1983
Municipal Board Vs Prabhu Lal
Rajasthan High Court · (1983) CriLJ 1526
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts21 Jul 1983Dismissed
Dev Kishan Vs State of Rajasthan
Rajasthan High Court · (1983) RLW 481 : (1983) WLN 350
Criminal Procedure Code, 1973 (CrPC) — Section 306, 439Penal Code, 1860 (IPC) — Section 120, 307, 342, 395
High Courts20 Jul 1983Allowed
Ratan Rice and Flour Mills Vs State of Rajasthan and Another
Rajasthan High Court · (1985) 59 STC 131 : (1983) WLN 589
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 80HH, 80HHA, 80J, 80K
High Courts20 Jul 1983Allowed
Shanker Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 352
Criminal Procedure Code, 1973 (CrPC) — Section 238, 239, 240, 241, 242Penal Code, 1860 (IPC) — Section 380, 454, 75
High Courts20 Jul 1983
Ram Lubhaya and Others Vs State of Rajasthan
Rajasthan High Court · (1984) CriLJ 792 : (1983) RLW 705
Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 482Penal Code, 1860 (IPC) — Section 342, 365, 382, 392
High Courts20 Jul 1983Partly Allowed
Maharaj Kumar Mahendra Singh Vs Lake Palace Hotels and Motels P. Ltd. and Others
Rajasthan High Court · (1985) 58 CompCas 805 : (1983) RLW 387 : (1983) WLN 400
Companies Act, 1956 — Section 10(2), 163, 209(4)
High Courts20 Jul 1983
Dalpat Singh and Another Vs Om Prakash and Another
Rajasthan High Court · (1983) WLN 195
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 13
High Courts19 Jul 1983
Mewar Textile Mills Limited Vs Income Tax Appellate Tribunal and Others
Rajasthan High Court · (1985) 151 ITR 127
Income Tax Act, 1961 — Section 140A, 140A(3)
High Courts19 Jul 1983Dismissed
Maniya Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 179
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts18 Jul 1983Dismissed
New Bharat Rice and General Mills Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1984 Raj 170
Constitution of India, 1950 — Article 14, 19(1), 19(6)Essential Commodities Act, 1955 — Section 3
High Courts15 Jul 1983
Commissioner of Income Tax Vs Vijay Laxmi Trading Co. Ltd.
Rajasthan High Court · (1983) 36 CTR 329 : (1984) 147 ITR 372
Income Tax Act, 1922 — Section 13, 36
High Courts14 Jul 1983Dismissed
Ganga Ram Vs State of Rajasthan
Rajasthan High Court · (1984) CriLJ 180 : (1983) RLW 611 : (1983) RLW 395 : (1983) WLN 335
Penal Code, 1860 (IPC) — Section 320, 326, 450
High Courts14 Jul 1983Dismissed
Kadva Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 142
Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts14 Jul 1983Dismissed
Gangaram Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 356
Penal Code, 1860 (IPC) — Section 320, 326, 450