High Courts16 Aug 1983
Ram Prasad and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 430
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Rajasthan High Court judgments, 1983
284 judgments · page 7 of 15
High Courts11 Aug 1983Dismissed
Poonam Chand and Another Vs Ram Lal
Rajasthan High Court · (1983) WLN 454
High Courts09 Aug 1983Dismissed
The State of Rajasthan Vs Ram Dayal Modi
Rajasthan High Court · (1984) RLW 349 : (1983) WLN 638
Constitution of India, 1950 — Article 299, 9Contract Act, 1872 — Section 4Evidence Act, 1872 — Section 68
High Courts09 Aug 1983Dismissed
State Vs Jai Narayan and Sohanlal
Rajasthan High Court · (1983) WLN 209
Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 114
High Courts09 Aug 1983Dismissed
State Vs Rudia and Another
Rajasthan High Court · (1983) WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 201, 302
High Courts08 Aug 1983Allowed
Govindram Vs Chhotu Khan and Another
Rajasthan High Court · (1983) WLN 250
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Aug 1983Allowed
Jeet Ram Vs Gangaram and Another
Rajasthan High Court · (1983) WLN 207
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 411
High Courts08 Aug 1983
State of Rajasthan Vs Badri Lal
Rajasthan High Court · (1983) WLN 416
Central Sales Tax Act, 1956 — Section 9Civil Procedure Code, 1908 (CPC) — Section 96
High Courts08 Aug 1983
Ratan Singh Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 359
Penal Code, 1860 (IPC) — Section 302, 304
High Courts08 Aug 1983
H.K. Purohit Vs University of Jodhpur and Others
Rajasthan High Court · (1983) WLN 327
Constitution of India, 1950 — Article 16, 226
High Courts05 Aug 1983Allowed
State of Rajasthan Vs Board of Revenue and Others
Rajasthan High Court · (1983) WLN 402
Rajasthan Tenancy Act, 1955 — Section 13, 15A
High Courts02 Aug 1983
Atma Ram and Another Vs Mool Chand and Others
Rajasthan High Court · (1985) CriLJ 264
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts02 Aug 1983Allowed
Rajasthan State Road Transport Corporation, Jaipur Vs State Transport Appellate Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1983 Raj 245
Motor Vehicles Act, 1939 — Section 50, 51, 68D, 68F, 68F(2)Rajasthan State Road Transport Services (Development) Rules, 1965 — Rule 3, 8
High Courts02 Aug 1983Dismissed
Indian Cold Storage and Ice Factory and Vs Land Acquisition Officer and Others
Rajasthan High Court · AIR 1984 Raj 84 : (1983) WLN 387
Rajasthan Land Acquisition Act, 1953 — Section 4(1)Rajasthan Urban Improvement Trust Act, 1959 — Section 59A, 59A(1)
High Courts01 Aug 1983Dismissed
Govind Ram Vs Chittar and Others
Rajasthan High Court · (1984) RLW 361 : (1983) WLN 624
Transfer of Property Act, 1882 — Section 111, 53A, 54
High Courts01 Aug 1983Dismissed
State of Rajasthan Vs Hanuman
Rajasthan High Court · (1983) WLN 172
Criminal Procedure Code, 1973 (CrPC) — Section 182, 236, 378Penal Code, 1860 (IPC) — Section 182
High Courts01 Aug 1983
Shyamsunder Vs University of Jodhpur
Rajasthan High Court · (1983) WLN 176
Constitution of India, 1950 — Article 226
High Courts01 Aug 1983Dismissed
The State of Rajasthan Vs Ramdayal
Rajasthan High Court · (1983) WLN 679
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114, 14Prevention of Food Adulteration Act, 1954 — Section 16, 20, 6, 7
High Courts29 Jul 1983Dismissed
Mohan Ram Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 262 : (1983) WLN 501
Penal Code, 1860 (IPC) — Section 376
High Courts29 Jul 1983Dismissed
Umaram Vs Aaduram
Rajasthan High Court · (1983) WLN 469
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 13, 26