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Rajasthan High Court judgments, 1983

284 judgments · page 6 of 15

High Courts08 Sept 1983

Fattu Khan Vs State of Rajasthan

Rajasthan High Court · (1983) WLN 370

Constitution of India, 1950 — Article 9Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 30, 302, 304, 323
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High Courts02 Sept 1983Allowed

Toga and Others Vs State of Rajasthan

Rajasthan High Court · (1984) RLW 56 : (1983) WLN 382

Criminal Procedure Code, 1973 (CrPC) — Section 309, 319Evidence Act, 1872 — Section 138Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
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High Courts25 Aug 1983Dismissed

Hukam Singh Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1984 Raj 119 : (1984) RLW 94 : (1983) WLN 517

Constitution of India, 1950 — Article 14, 226, 245Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 39, 39(2), 39(4), 39(8)
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