High Courts02 Nov 1983Dismissed
Prem Dan Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) RLW 1 : (1983) WLN 613
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Rajasthan High Court judgments, 1983
284 judgments · page 4 of 15
High Courts31 Oct 1983Allowed
Pratap Singh Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 430
Penal Code, 1860 (IPC) — Section 302
High Courts27 Oct 1983Allowed
Premier Metals and Industries Pvt. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1987) 32 ELT 517
High Courts27 Oct 1983Dismissed
Mala Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1984 Raj 128 : (1983) WLN 511
Constitution of India, 1950 — Article 226Rajasthan Gram Panchayat and Nyaya Panchayat (General) Rule, 1961 — Rule 255, 256, 257, 258, 259Rajasthan Panchayat Act, 1953 — Section 70
High Courts27 Oct 1983Allowed
Sanwal Ram Vs Firm Agarwal Agro Agencies
Rajasthan High Court · (1984) RLW 16 : (1983) WLN 506
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts27 Oct 1983
Bhaguram and Others Vs State of Rajasthan State of Rajasthan Vs Bhaguram and Others
Rajasthan High Court · (1983) WLN 540
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 140, 147, 149, 302, 304
High Courts25 Oct 1983
Jagannath Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 523
Rajasthan Civil Services (Absoruption of Surplus Personnel) Rules, 1969 — Rule 11(5), 16(3), 7(1)Rajasthan Service of Engineers (Public Health Branch) Rules, 1968 — Rule 5
High Courts24 Oct 1983
Commissioner of Income Tax Vs Makhan Singh
Rajasthan High Court · (1985) 154 ITR 121
Income Tax Act, 1961 — Section 147, 271(1)
High Courts20 Oct 1983Allowed
State of Rajasthan Vs Gurubux Singh
Rajasthan High Court · (1983) WLN 418
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 279, 304A, 318
High Courts20 Oct 1983Dismissed
Chhitarmal Om Prakash Vs Municipal Council, Ajmer and Another
Rajasthan High Court · AIR 1985 Raj 160 : (1984) RLW 718
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115(1)
High Courts20 Oct 1983
Babulal Vs State of Rajasthan
Rajasthan High Court · (1983) WLN 547
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 304, 307, 308, 324, 326
High Courts20 Oct 1983Dismissed
Ganga Ram Vs Devi Singh and Others
Rajasthan High Court · AIR 1984 Raj 98 : (1983) WLN 655
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 98(1), 151
High Courts19 Oct 1983Dismissed
Mst. Hangami Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 47
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Oct 1983Allowed
Mela Ram and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1984 Raj 116 : (1983) WLN 507
Constitution of India, 1950 — Article 166Land Acquisition Act, 1894 — Section 6Rajasthan Land Acquisition Act, 1953 — Section 17(4), 4, 5A, 6
High Courts06 Oct 1983Allowed
Satya Narain and Another Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 48 : (1983) WLN 339
Opium Act, 1878 — Section 4, 9
High Courts05 Oct 1983Allowed
Sher Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 47 : (1983) WLN 331
Penal Code, 1860 (IPC) — Section 304, 317
High Courts03 Oct 1983
Devi Singh Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 202 : (1983) WLN 311
Penal Code, 1860 (IPC) — Section 23, 294, 295, 323, 341
High Courts03 Oct 1983Dismissed
Nanda and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 307
Penal Code, 1860 (IPC) — Section 147, 323
High Courts03 Oct 1983Dismissed
Abdul Gaffar Vs S.T.A.T. and Others
Rajasthan High Court · (1983) WLN 672
Civil Procedure Code, 1908 (CPC) — Section 148, 149Constitution of India, 1950 — Article 226