High Courts12 Dec 1983
State of Rajasthan Vs Mohan Das Godumal
Rajasthan High Court · (1984) 56 STC 158
Rajasthan Sales Tax Act, 1954 — Section 4(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1983
284 judgments · page 2 of 15
High Courts09 Dec 1983Dismissed
H.G. Shanker Narayan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1985 Raj 156 : (1984) RLW 266 : (1983) WLN 780
Civil Procedure Code, 1908 (CPC) — Section 141, 148AConstitution of India, 1950 — Article 226Rajasthan High Court of Judicature Rules, 1952 — Rule 123(1), 123(2), 159
High Courts09 Dec 1983
Logar Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 459
Criminal Procedure Code, 1973 (CrPC) — Section 164, 174Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts08 Dec 1983
Pukh Raj Vs Union of India (UOI) and Others
Rajasthan High Court · (1983) WLN 383
Constitution of India, 1950 — Article 20, 226, 227, 31, 311Penal Code, 1860 (IPC) — Section 302
High Courts07 Dec 1983
Jang Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1984) CriLJ 1135 : (1983) WLN 572
Evidence Act, 1872 — Section 114, 26, 27, 9Penal Code, 1860 (IPC) — Section 149, 34, 395, 397, 412
High Courts07 Dec 1983
Commissioner of Income Tax Vs Ajit Singh Bhagat Singh
Rajasthan High Court · (1985) 151 ITR 696 : (1984) RLW 276
Income Tax Act, 1961 — Section 271(1), 271(3)
High Courts05 Dec 1983
Commissioner of Expenditure Tax Vs Baldeo Dass Rameshwar
Rajasthan High Court · (1984) 147 ITR 473
Expenditure Tax Act, 1957 — Section 3
High Courts05 Dec 1983
State of Rajasthan Vs Gopal Modi
Rajasthan High Court · (1983) WLN 707
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Dec 1983
Commissioner of Income Tax Vs Rameshwardass Narsinghdass and Co.
Rajasthan High Court · (1985) 155 ITR 270
Income Tax Act, 1961 — Section 256
High Courts02 Dec 1983
Commissioner of Income Tax Vs Sharma and Company
Rajasthan High Court · (1985) 153 ITR 605
Income Tax Act, 1961 — Section 256
High Courts02 Dec 1983Dismissed
Manak Ram Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 464
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts01 Dec 1983
Imamuddin Vs Ayub Khan and Others
Rajasthan High Court · (1984) CriLJ 117
Criminal Procedure Code, 1973 (CrPC) — Section 107, 173, 204, 210, 299Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 114, 120, 120B, 201, 302
High Courts01 Dec 1983Dismissed
State Farms Corporation of India Limited Vs Rajendra Taneja
Rajasthan High Court · (1983) WLN 314
Agricultural Refinance and Development Corporation Act, 1963 — Section 3Air Corporations Act, 1953 — Section 3Constitution of India, 1950 — Article 12, 31, 311
High Courts28 Nov 1983Allowed
Vijay Dan Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 564
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 101, 114Penal Code, 1860 (IPC) — Section 148, 161, 165, 452
High Courts23 Nov 1983Allowed
Ram Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1983) WLN 608
Constitution of India, 1950 — Article 226, 31, 311
High Courts23 Nov 1983
Gokul and Another Vs The State of Rajasthan
Rajasthan High Court · (1983) WLN 426
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 363, 366, 409, 511
High Courts22 Nov 1983Dismissed
Sunder Das Vs Zannat Begum
Rajasthan High Court · (1983) WLN 434
Transfer of Property Act, 1882 — Section 108
High Courts22 Nov 1983Dismissed
Delhi Cloth and General Mills Ltd. Vs The State of Rajtasthan and Others
Rajasthan High Court · (1983) WLN 760
Constitution of India, 1950 — Article 104, 19, 204, 226, 276Government of India Act, 1935 — Section 297
High Courts18 Nov 1983Dismissed
Gangaram Vs Taruram and Others
Rajasthan High Court · AIR 1984 Raj 183 : (1983) WLN 476
Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 15(1), 16, 16(2), 18, 18(3)Representation of the People Act, 1951 — Section 33(4), 36(4)
High Courts18 Nov 1983Dismissed
Jaswant Singh and Others Vs Board of Revenue for Rajasthan at Ajmer and Others
Rajasthan High Court · AIR 1984 Raj 206 : (1984) RLW 7 : (1983) WLN 552
Rajasthan Tenancy Act, 1955 — Section 88