High Courts04 Jan 2007Allowed

Dharmendra Kumar Vishnoi Vs State of Rajasthan

Rajasthan High Court · (2007) 5 RCR(Criminal) 630 : (2007) 4 RLW 3543

Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
High Courts04 Jan 2007Allowed

Mohd. Ameer Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 1757 : (2007) 1 RLW 832

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 8
High Courts03 Jan 2007

Laddu Gopal Vs State of Rajasthan

Rajasthan High Court · (2007) 1 ALT(Cri) 4 : (2008) 1 KLJ 907 : (2007) 5 RCR(Criminal) 433 : (2007) 2 RLW 1306

Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 439Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 376