High Courts16 Jan 2007
Krishna Kumari (Miss) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 1846
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 54 of 57
High Courts16 Jan 2007Dismissed
Kalyan Sahai Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3212
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts16 Jan 2007
R.S.R.T.C. Vs Kumaresh Gautam and Another
Rajasthan High Court · (2007) 3 RLW 2223
Industrial Disputes Act, 1947 — Section 10A, 17B, 2, 33, 33A
High Courts16 Jan 2007
Sohan Lal Vs Smt. Pratibha Mehra
Rajasthan High Court · (2007) 2 CivCC 734 : (2007) 5 RCR(Civil) 377 : (2007) 2 RLW 1321 : (2007) 1 WLN 86
Hindu Marriage Act, 1955 — Section 13(1A), 9
High Courts16 Jan 2007
State of Rajasthan Vs Board of Revenue and Others
Rajasthan High Court · (2007) 2 WLN 51
Rajasthan Land Revenue Act, 1956 — Section 9, 91
High Courts16 Jan 2007Allowed
Pradeep Sen Vs Smt. Sudha Mehta
Rajasthan High Court · (2007) 2 RLW 1261
Hindu Marriage Act, 1955 — Section 12, 13
High Courts15 Jan 2007
Kushal Karan Vs Lrs. of Anantram and Others
Rajasthan High Court · (2007) 1 WLN 270
High Courts15 Jan 2007
Purshottam Bhatra Vs Family Court and Others
Rajasthan High Court · (2007) 3 CivCC 600 : (2007) 4 RCR(Civil) 227 : (2007) 4 RCR(Criminal) 201 : (2007) 1 RLW 833 : (2007) 1 WLN 7
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Jan 2007
Preeto Bai (Smt.) Vs Motor Accident Claims Tribunal
Rajasthan High Court · (2007) 1 WLN 180
Motor Vehicles Act, 1988 — Section 140
High Courts15 Jan 2007Dismissed
State of Rajasthan and Another Vs Judge, Labour Court and Another
Rajasthan High Court · (2007) 2 LLJ 618
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 10, 25F
High Courts15 Jan 2007
Sohan Lal Pugalia Vs Union of India (UOI) and Another
Rajasthan High Court · (2007) 1 WLN 396
Arbitration and Conciliation Act, 1996 — Section 11
High Courts15 Jan 2007
Jai Prakash Chobisa Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 296
Constitution of India, 1950 — Article 226
High Courts12 Jan 2007
Prem Prakash Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 312
High Courts12 Jan 2007
Baltej Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 406
Rajasthan Municipalities Act, 1959 — Section 92
High Courts12 Jan 2007
Ram Chandra Vs Lrs. of Beni Ram
Rajasthan High Court · (2007) 1 WLN 426
Transfer of Property Act, 1882 — Section 83
High Courts12 Jan 2007
Amar Lal @ Amar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1010
Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Jan 2007Allowed
Madan Singh Vs State of Raj. and Others
Rajasthan High Court · (2007) 3 RLW 2685 : (2006) 3 WLC 704
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts12 Jan 2007
Karnail Singh and Others Vs The Board of Revenue and Another
Rajasthan High Court · (2007) 1 WLN 359
Rajasthan General Clauses Act, 1955 — Section 23Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts12 Jan 2007
Ganesh Lal Vs The Judge, Industrial Disputes Tribunal and Others
Rajasthan High Court · (2007) 113 FLR 780 : (2007) 2 RLW 1222
Constitution of India, 1950 — Article 14, 16, 226, 227, 309Industrial Disputes Act, 1947 — Section 10, 25F
High Courts12 Jan 2007Dismissed
Pooran Singh Vs Rajasthan Board of Muslim Wakf
Rajasthan High Court · (2007) 2 RLW 1000
Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 136Waqf Act, 1995 — Section 6