High Courts19 Jan 2007
Madhu Pareek (Smt.) Vs Mahesh Kumar
Rajasthan High Court · (2007) 1 RLW 850 : (2007) 1 WLN 265
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 53 of 57
High Courts19 Jan 2007Allowed
Dinesh Chandra Swami and Others Vs Mahesh Chandra Swami and Others
Rajasthan High Court · (2007) 2 RLW 1002
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts19 Jan 2007
Gopal and Others Vs State of Rajasthan
Rajasthan High Court · AIR 2007 Raj 105 : (2007) 1 RLW 835
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jan 2007
Yadram @ Shantilal Vs State of Rajasthan
Rajasthan High Court · (2007) 2 WLN 18
Penal Code, 1860 (IPC) — Section 395
High Courts19 Jan 2007
In Re: Om Metals Infraprojects Ltd.
Rajasthan High Court · (2009) 150 CompCas 666 : (2007) 78 SCL 14
COMPANIES ACT, 1956 — Section 16, 391, 394, 43A, 94
High Courts18 Jan 2007
Jameela Bano Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 319(1)
Constitution of India, 1950 — Article 226
High Courts18 Jan 2007Dismissed
Smt. Renuka Vs Rajendra Hada
Rajasthan High Court · AIR 2007 Raj 112 : (2007) 2 CivCC 7 : (2007) 3 RCR(Civil) 449 : (2007) 3 RLW 1839
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 114
High Courts18 Jan 2007Dismissed
Rajesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 2493 : (2007) 2 RLW 1124
Arms Act, 1959 — Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 27
High Courts18 Jan 2007Allowed
Ratan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) CriLJ 2467 : (2008) 2 RCR(Criminal) 770
Penal Code, 1860 (IPC) — Section 149, 302
High Courts18 Jan 2007Allowed
Govind N. Lata Vs R.S. Agr. Mar. Board and Another
Rajasthan High Court · (2007) 3 RLW 2064
Rajasthan Civil Services Rules, 1951 — Rule 56Rajasthan State Agriculture Marketing Board (Service) Bye-Laws, 1977 — Clause 20(2)
High Courts18 Jan 2007
Tola Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 207
Constitution of India, 1950 — Article 226
High Courts18 Jan 2007
Renuka (Smt.) Vs Rajendra Hada
Rajasthan High Court · (2007) 1 WLN 314
Hindu Marriage Act, 1955 — Section 12
High Courts17 Jan 2007Dismissed
Tulsidas Vs State of Rajasthan and Another
Rajasthan High Court · (2007) CriLJ 1343 : (2007) 3 RLW 1956
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 323
High Courts17 Jan 2007Dismissed
Ganesh Chandra Joshi Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 2 RLW 1169
Constitution of India, 1950 — Article 226
High Courts17 Jan 2007Allowed
Vijay Saraswat Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1219
Constitution of India, 1950 — Article 226, 227
High Courts17 Jan 2007
Vimal Kumar Jain and Others Vs Roop Narayan and Others
Rajasthan High Court · (2007) 3 RLW 2613
High Courts17 Jan 2007Dismissed
Preeti Mehta Vs Judge, MACT
Rajasthan High Court · (2007) 3 RLW 2611
Rajasthan Employment of Disabled Persons Rules, 2000 — Rule 2(i)
High Courts17 Jan 2007
Surendra Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1263
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 25, 302
High Courts16 Jan 2007
Charan Pal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 71
Constitution of India, 1950 — Article 226