High Courts25 Jan 2007Allowed
Aravali Trading Co. Vs Income Tax Officer
Rajasthan High Court · (2008) 220 CTR 622 : (2010) 187 TAXMAN 338
Income Tax Act, 1961 — Section 68
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 52 of 57
High Courts24 Jan 2007Allowed
Mohan Lal Vs The Addl. District and Sessions Judge No. 3 and Another
Rajasthan High Court · (2007) 3 CivCC 460 : (2009) 5 RCR(Civil) 49 : (2007) 5 RCR(Civil) 745 : (2008) 1 RLW 512
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts24 Jan 2007
Jagdish Prasad Vs District Collector and Another
Rajasthan High Court · (2007) 1 WLN 343
Rajasthan Foodgrains and other Essential Articles (Regulation and Distribution) Order, 1976 — Clause 22
High Courts24 Jan 2007Dismissed
Babu Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 301
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts23 Jan 2007Dismissed
Chetan Kumar Vs Smt. Kanta
Rajasthan High Court · (2007) 1 RLW 597
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts23 Jan 2007Dismissed
Smt. Vimla Vs Tarun Singh
Rajasthan High Court · AIR 2007 Raj 101
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Jan 2007
J.K. Synthetics Limited Vs Labour Court and Another
Rajasthan High Court · (2007) 2 RLW 1270 : (2006) 3 WLC 735
Industrial Disputes Act, 1947 — Section 10, 11A, 2, 25F
High Courts23 Jan 2007Dismissed
Srikant Mathur Vs Smt. Rajni
Rajasthan High Court · AIR 2007 Raj 122 : (2007) 2 CivCC 603 : (2007) 5 RCR(Civil) 351 : (2007) 1 RLW 602
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Jan 2007Allowed
Ramesh Jangid alias Rameshwar Jangid Vs Smt. Sunita
Rajasthan High Court · AIR 2007 Raj 160 : (2008) 1 CivCC 163 : (2007) 4 RCR(Civil) 598 : (2007) 4 RLW 2726
Criminal Procedure Code, 1973 (CrPC) — Section 25Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 147, 149, 323, 427, 452
High Courts23 Jan 2007
Bhagwati Metals Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 228 ELT 20 : (2007) 3 RLW 2209
Central Excises and Salt Act, 1944 — Section 14Constitution of India, 1950 — Article 226, 227, 35G, 35H
High Courts23 Jan 2007Dismissed
Prakash Kumar Bachlaus Vs Smt. Chanchal @ Jaya
Rajasthan High Court · (2007) 4 CivCC 507 : (2007) 4 RCR(Civil) 152 : (2007) 3 RLW 2306
Hindu Marriage Act, 1955 — Section 12, 13, 5, 9
High Courts23 Jan 2007Allowed
Kesri Vanaspati Products Limited (In Liquidation) Vs Industrial Development Bank of India Ltd. and Others
Rajasthan High Court · (2007) 3 BC 620
COMPANIES ACT, 1956 — Section 446, 456, 529, 529A, 536Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20State Financial Corporations Act, 1951 — Section 29, 31
High Courts23 Jan 2007Dismissed
Commissioner of Income Tax Vs Lokhpat Film Exchange (Cinema)
Rajasthan High Court · (2007) 212 CTR 371 : (2008) 304 ITR 172 : (2007) 304 ITR 172
Income Tax Act, 1961 — Section 269SS, 269T, 271D, 271E, 273B
High Courts22 Jan 2007Dismissed
Saleem Mohammad Vs Union of India (UOI)
Rajasthan High Court · (2007) CriLJ 1747 : (2007) 4 RCR(Criminal) 1001 : (2007) 1 RLW 825 : (2007) 2 RLW 1135
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 8
High Courts22 Jan 2007
Poonam Synthetics and Fibers Ltd. Vs Pooja Granites and Marbles Ltd.
Rajasthan High Court · (2007) 1 WLN 466
Companies Act, 1956 — Section 433(e)
High Courts19 Jan 2007
Kalika Prasad Shukla Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 1 WLN 448
Civil Procedure Code, 1908 (CPC) — Section 107Railway Protection Force Regulations, 1966 — Regulation 6
High Courts19 Jan 2007
Zonal Manager, UCO Bank Vs Ram Prakash Prajapati
Rajasthan High Court · (2007) 114 FLR 314 : (2007) 2 LLJ 664 : (2007) 1 RLW 579
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts19 Jan 2007
Hari Mohan Sharma Vs Smt. Santosh Pareek
Rajasthan High Court · (2007) 1 RLW 820 : (2007) 1 WLN 161
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts19 Jan 2007
Gauri Shanker Ojha Vs Bopalwal Arya Higher Secondary School, Managing Committee and Others
Rajasthan High Court · (2007) 1 WLN 311