High Courts07 Feb 2007
Suresh Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1319 : (2007) 2 WLN 188
Penal Code, 1860 (IPC) — Section 376(2)(f)
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 50 of 57
High Courts07 Feb 2007
Sher Singh Yadav Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 183
Constitution of India, 1950 — Article 16(4)
High Courts06 Feb 2007
Jodhraj Gurjar Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 499
Penal Code, 1860 (IPC) — Section 302Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
High Courts06 Feb 2007
Rajendra Kumar Razdan Vs State of Rajasthan
Rajasthan High Court · (2007) 2 WLN 351
Constitution of India, 1950 — Article 21
High Courts06 Feb 2007
Shanti Devi and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 02 RAJ CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 174, 313Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113A, 113B, 114
High Courts06 Feb 2007Allowed
Suresh Kumar Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 1939 : (2008) 1 RLW 350
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts06 Feb 2007Dismissed
Jawahar Singh and Another Vs Central Bureau of Narcotics
Rajasthan High Court · (2007) 4 RCR(Criminal) 986 : (2007) 3 RLW 1890
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 57, 67, 8
High Courts06 Feb 2007
Ambawa Vs State of Rajasthan
Rajasthan High Court · (2007) 2 WLN 74
Penal Code, 1860 (IPC) — Section 302
High Courts05 Feb 2007Allowed
Shyam Lal Vs Smt. Leelawati
Rajasthan High Court · AIR 2007 Raj 93 : (2007) 3 CivCC 646 : (2007) 4 RCR(Civil) 477
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Marriage Act, 1955 — Section 13
High Courts05 Feb 2007Dismissed
Mamta (Smt.) Vs Ramavtar Koli
Rajasthan High Court · (2007) 2 DMC 778 : (2007) 2 RLW 1279
Hindu Marriage Act, 1955 — Section 13
High Courts05 Feb 2007Allowed
Smt. Gopi Bai Vs Govind Ram
Rajasthan High Court · AIR 2007 Raj 90 : (2007) 3 CivCC 177 : (2007) 4 RCR(Civil) 2
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 23, 9
High Courts05 Feb 2007
Suo Moto Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1407
Constitution of India, 1950 — Article 226, 51Criminal Procedure Code, 1973 (CrPC) — Section 164, 173Penal Code, 1860 (IPC) — Section 364A, 365, 366, 376, 394
High Courts05 Feb 2007Dismissed
Vimla Bai Vs Panchu Lal
Rajasthan High Court · AIR 2007 Raj 99 : (2007) 2 RLW 1276
Hindu Marriage Act, 1955 — Section 10, 13Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts05 Feb 2007Allowed
Hira Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) CriLJ 1603
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts05 Feb 2007Allowed
Rajesh Dodiwal Vs Smt. Sangeeta
Rajasthan High Court · (2007) 02 RAJ CK 0014
Hindu Marriage Act, 1955 — Section 13
High Courts05 Feb 2007
Union of India (UOI) Vs Dial and Travel
Rajasthan High Court · (2007) 208 CTR 170 : (2007) 7 STT 372
Central Excises and Salt Act, 1944 — Section 35HFinance Act, 1994 — Section 67, 68, 70, 75, 76
High Courts02 Feb 2007
State of Rajasthan Vs Jagmal Singh
Rajasthan High Court · (2007) 2 WLN 267
Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts02 Feb 2007
Shabbir Hussain Vs Civil Judge and Others
Rajasthan High Court · (2007) 1 WLN 241
High Courts02 Feb 2007
Sudha Agarwal (Smt.) and Another Vs Sudhir Kukkad and Another
Rajasthan High Court · (2007) 1 WLN 408