High Courts15 Feb 2007Dismissed
Smt. Raj Kumari Paliwal Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · AIR 2007 Raj 156 : (2008) 1 RLW 504
Stamp Act, 1899 — Section 9State Financial Corporations Act, 1951 — Section 29
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 48 of 57
High Courts15 Feb 2007Dismissed
Mohan Lal and Another Vs Dwarka Prasad and Others
Rajasthan High Court · AIR 2007 Raj 129 : (2007) 3 RLW 2656
Civil Procedure Code, 1908 (CPC) — Section 9COMPANIES ACT, 1956 — Section 442, 446, 529, 529A, 537Constitution of India, 1950 — Article 226, 227
High Courts15 Feb 2007
Roop Shanker (died) and Others Vs Smt. Shashi Bala and Others
Rajasthan High Court · (2007) 3 RLW 1736 : (2007) 3 RLW 2551
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts15 Feb 2007Allowed
Rajendra Behari Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3201
Co-operative Societies Act, 1965 — Section 32
High Courts15 Feb 2007Dismissed
Divisional Railway Manager Vs Judge, Labour Court and Another
Rajasthan High Court · (2007) 113 FLR 557
High Courts14 Feb 2007Dismissed
P.C. Mundra Vs Commissioner of Income Tax
Rajasthan High Court · (2008) 170 TAXMAN 254
High Courts14 Feb 2007Dismissed
Rajasthan State Industrial Development and Investment Corporation Ltd. Vs Asia Printpack Limited and Another
Rajasthan High Court · (2008) 2 RLW 1018
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3)
High Courts14 Feb 2007Allowed
Inderjit Singh and Another Vs Union of India (UOI) and Another
Rajasthan High Court · (2008) ACJ 1343 : AIR 2007 Raj 144 : (2007) 4 RLW 2729
Railways Act, 1989 — Section 123, 124, 124ATerrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts14 Feb 2007
Bombay Stock Exchange Ltd. and Another Vs Vikas WSP Ltd. and Others
Rajasthan High Court · (2007) 2 RLW 1701 : (2007) 78 SCL 62
Civil Procedure Code, 1908 (CPC) — Section 9Securities Contracts (Regulation) Act, 1956 — Section 22A, 22E, 23L
High Courts14 Feb 2007
National Insurance Company Ltd. Vs Smt. Keshar and Others
Rajasthan High Court · (2007) 3 WLN 516
Limitation Act, 1963 — Section 5
High Courts13 Feb 2007
National Insurance Co. Ltd. Vs Vidhyadhar Mahariwala and Others
Rajasthan High Court · (2007) 3 WLN 386
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
High Courts13 Feb 2007
Saleem, Hakmuddin and Fakru @ Tahir Vs State of Rajasthan
Rajasthan High Court · (2007) 2 WLN 137
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 399
High Courts13 Feb 2007Dismissed
Commissioner of C.Ex. Vs Suncity Alloys Pvt. Ltd.
Rajasthan High Court · (2009) 13 STR 86
High Courts13 Feb 2007Allowed
Oriental Insurance Company Ltd. Vs Birbal and Another
Rajasthan High Court · (2008) 1 RLW 573
Workmens Compensation Act, 1923 — Section 10
High Courts13 Feb 2007Dismissed
Sahab Singh Vs State of Raj. and Others
Rajasthan High Court · (2008) 1 RLW 567
High Courts13 Feb 2007Allowed
Suresh Kumar and Another Vs Virendra Kumar
Rajasthan High Court · AIR 2007 Raj 117 : (2007) 3 CivCC 272 : (2007) 5 RCR(Civil) 669 : (2007) 2 RCR(Rent) 31 : (2007) 2 RLW 1574
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14, 15
High Courts13 Feb 2007Dismissed
Surendra Kumar Vs Resident Engineer and Another
Rajasthan High Court · (2007) 3 RLW 2482
High Courts13 Feb 2007
Dhirendra Manharbhai (Shri) and Another Vs State and Another
Rajasthan High Court · (2007) 2 RLW 1132
High Courts13 Feb 2007
Shri Dhirendra Manharbhai and Another Vs State and Another
Rajasthan High Court · (2007) 1 WLN 42
High Courts12 Feb 2007Dismissed
Commercial Taxes Officer Vs Ganpati Marbles and Rajsamand Granites Pvt. Ltd. and Another
Rajasthan High Court · (2007) 2 RLW 1567
Rajasthan Sales Tax Incentive Scheme, 1987 — Clause 2, Clause 2(a)(ii)