High Courts22 Feb 2007
Ramswaroop and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) CriLJ 1929 : (2007) 3 RLW 2647
Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 401Penal Code, 1860 (IPC) — Section 201, 398, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 47 of 57
High Courts22 Feb 2007Dismissed
Heera Bai and Another Vs Mohd. Rafeeq and Others
Rajasthan High Court · (2007) 02 RAJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts21 Feb 2007
Mastan @ Mohan Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RCR(Criminal) 56 : (2008) 1 RLW 476
Penal Code, 1860 (IPC) — Section 376
High Courts21 Feb 2007Allowed
Ramlal Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 1 ALT(Cri) 12 : (2007) CriLJ 1947 : (2008) 5 RCR(Criminal) 104 : (2008) 1 RLW 318 : (2007) 1 RLW 318
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142, 397, 401
High Courts21 Feb 2007
Devendra Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 509
Penal Code, 1860 (IPC) — Section 307
High Courts20 Feb 2007
Son Kanwar (Smt.) and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2007) 1 WLN 308
High Courts20 Feb 2007
Lakshmi (Smt.) Vs Mukesh Mordia
Rajasthan High Court · (2007) 4 RLW 2709
Hindu Marriage Act, 1955 — Section 13, 25, 9
High Courts20 Feb 2007Dismissed
Hotel Residency Palace Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 87
Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973 — Rule 3Rajasthan Excise Rules, 1956 — Rule 72A
High Courts19 Feb 2007
Ramdayal @ Billu and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 02 RAJ CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts19 Feb 2007
State of Rajasthan Vs Ramesh Kumar
Rajasthan High Court · (2007) 2 WLN 10(1)
Industrial Disputes Act, 1947 — Section 17B
High Courts19 Feb 2007Dismissed
Satish Nirankari Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 2983 : (2008) 1 RLW 477
Constitution of India, 1950 — Article 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 391Evidence Act, 1872 — Section 101, 103, 106, 31, 32
High Courts19 Feb 2007
In Re: TCI Infrastructure Finance Ltd.
Rajasthan High Court · (2008) 146 CompCas 113 : (2007) 79 SCL 35
COMPANIES ACT, 1956 — Section 125, 391, 392, 393Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Feb 2007
Ajay Harijan and Others Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 2332 : (2007) 3 RLW 1950
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 120B, 342, 366, 376
High Courts19 Feb 2007
Mahendra Lodha Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1428
Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 93
High Courts19 Feb 2007Allowed
Union of India (UOI) Vs Municipal Council and Others
Rajasthan High Court · (2007) 3 RLW 2284
Constitution of India, 1950 — Article 226, 227, 294, 295, 296
High Courts19 Feb 2007
Anand Kumar Parashar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 385
High Courts19 Feb 2007Dismissed
Commissioner of Income Tax Vs T.K. Paliwal
Rajasthan High Court · (2010) 322 ITR 101
Income Tax Act, 1961 — Section 10(10C), 148, 17, 17(3)(i), 260A
High Courts15 Feb 2007
Union of India (UOI) and Others Vs Chhagan Singh
Rajasthan High Court · (2007) 2 WLN 421
High Courts15 Feb 2007Dismissed
Mahaveer Oil Industries Vs C.T.O.
Rajasthan High Court · (2008) 1 RLW 100
Rajasthan Sales Tax Act, 1994 — Section 29(8)(b), 30
High Courts15 Feb 2007
Raj Kumari Paliwal (Smt.) Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · (2007) 1 WLN 119
Stamp Act, 1899 — Section 9State Financial Corporations Act, 1951 — Section 29