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Rajasthan High Court judgments, 2007

1,132 judgments · page 45 of 57

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High Courts01 Mar 2007

Laxmi Devi (Mst.) and Others Vs Ramphool and Others

Rajasthan High Court · (2007) 1 WLN 157

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High Courts01 Mar 2007

Rajasthan State Agricultural Marketing Board (The) Vs Govind Narain Lata and Another

Rajasthan High Court · (2007) 4 RLW 2758

Rajasthan Service Rules, 1951 — Rule 56
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High Courts01 Mar 2007Dismissed

Durga Devi (Smt.) Vs Badri Narain

Rajasthan High Court · (2007) 3 RLW 2435

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High Courts01 Mar 2007

National Fertilisers Ltd. and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 114 FLR 706 : (2007) 3 RLW 1742

Constitution of India, 1950 — Article 14, 16, 309, 311Industrial Disputes Act, 1947 — Section 10, 17, 25F
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High Courts01 Mar 2007Dismissed

Prahlad and Others Vs Laddevi and Others

Rajasthan High Court · AIR 2007 Raj 166 : (2007) 5 RCR(Civil) 754 : (2007) 2 RLW 1090 : (2007) 3 RLW 1848

Contract Act, 1872 — Section 25
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High Courts01 Mar 2007Allowed

Ram Raghunath B. Mantri and Others Vs Devi Shankar and Others

Rajasthan High Court · (2007) 3 RLW 2674

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High Courts01 Mar 2007Allowed

Gajendra and Another Vs State of Rajasthan

Rajasthan High Court · (2007) 3 RLW 2156

Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 201, 302, 364, 379
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High Courts01 Mar 2007Dismissed

Hari Prasad Vs Madan Lal

Rajasthan High Court · (2007) 4 RLW 3411

Civil Procedure Code, 1908 (CPC) — Section 100, 146
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High Courts01 Mar 2007

Girdhari Lal Vs Jabbar Singh and Others

Rajasthan High Court · (2007) 2 WLN 305

Rajasthan Industrial Disputes Rules, 1958 — Rule 22A
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High Courts01 Mar 2007Allowed

LRs. of Late Shri Pukhraj Gehlot Vs The Rajasthan Civil Services Appellate Tribunal and Others

Rajasthan High Court · (2007) 2 RLW 1204

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High Courts01 Mar 2007

Kamlesh Vs State of Rajasthan

Rajasthan High Court · (2007) 1 WLN 477

Penal Code, 1860 (IPC) — Section 380, 457
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High Courts28 Feb 2007Dismissed

Saroj Devi (Smt.) Vs Mukesh Kumar and Others

Rajasthan High Court · (2007) 4 RLW 3046

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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High Courts28 Feb 2007

Raghuveer @ Pappu and Another Vs State of Rajasthan

Rajasthan High Court · (2007) 3 RLW 2649

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313, 374Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
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High Courts28 Feb 2007Allowed

Oriental Insurance Company Ltd. Vs Smt. Charu Agrawal and Others

Rajasthan High Court · (2008) ACJ 1243 : AIR 2007 Raj 153 : (2007) 5 RCR(Civil) 688 : (2007) 3 RLW 1990

Motor Vehicles Act, 1988 — Section 147
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High Courts28 Feb 2007Allowed

Govinda and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 4 RLW 2869

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts27 Feb 2007

Rukmani (Smt.) and Others Vs Sohan Lal and Others

Rajasthan High Court · (2007) 2 WLN 454

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High Courts27 Feb 2007

Shambhu Dayal and Others Vs Sohan Lal and Others

Rajasthan High Court · (2007) 2 WLN 143

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High Courts27 Feb 2007

Leela Devi (Smt.) and Another Vs Sohan Lal and Others

Rajasthan High Court · (2007) 2 WLN 115

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High Courts27 Feb 2007Dismissed

Union of India (UOI) (The) and Others Vs Pratap Singh Rathore

Rajasthan High Court · (2007) 4 RLW 2775

Pension Regulations for Army, 1961 — Regulation 173A, 183, 186
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High Courts27 Feb 2007

Laxmi Narayan and Another Vs Shakur Mohd. and Others

Rajasthan High Court · (2007) 1 WLN 397

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