High Courts14 Mar 2007
Sohan Lal Vs Bhullu and Others
Rajasthan High Court · (2007) 2 WLN 527
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 43 of 57
High Courts14 Mar 2007Allowed
Sabu and Sahabdeen and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 03 RAJ CK 0008
Penal Code, 1860 (IPC) — Section 376(2)(G), 456
High Courts13 Mar 2007
Prem Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 564
High Courts13 Mar 2007
Khayali Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 72
High Courts13 Mar 2007
Sangita Jain (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 1 RLW 359
Constitution of India, 1950 — Article 14, 15, 16, 161
High Courts13 Mar 2007Dismissed
Naval Kishore Vs Smt. Gulab
Rajasthan High Court · (2007) 4 RLW 3020
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13, 18
High Courts13 Mar 2007Dismissed
Madan Singh Vs LRs. of Mohan Das
Rajasthan High Court · (2007) 3 RLW 2241
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts13 Mar 2007Dismissed
Krishna Kejriwal (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 2641
Constitution of India, 1950 — Article 21, 226
High Courts13 Mar 2007Dismissed
Neelam Chaturvedi (Smt.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 3 RLW 2602
Constitution of India, 1950 — Article 226CONTROL OF NATIONAL HIGHWAYS (LAND AND TRAFFIC) ACT, 2002 — Section 28, 29
High Courts13 Mar 2007Dismissed
Raghuveer Singh Vs The State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2245
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 342, 354, 376
High Courts13 Mar 2007Dismissed
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 2768
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 376
High Courts13 Mar 2007Allowed
Dilip Jain and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) ACJ 206 : (2008) 1 CTLJ 133
Central Excises and Salt Act, 1944 — Section 11BConstitution of India, 1950 — Article 226, 245, 246Contract Act, 1872 — Section 72
High Courts13 Mar 2007Dismissed
Rajesh Kumar Vs Pushpa Soni
Rajasthan High Court · (2007) 4 RLW 3058
Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Mar 2007
J.K. Cement Works Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 118
Constitution of India, 1950 — Article 226
High Courts13 Mar 2007
Lachhi Ram and Others Vs Board of Revenue and Another
Rajasthan High Court · (2007) 2 WLN 222
Rajasthan Land Revenue Act, 1956 — Section 84Rajasthan Tenancy Act, 1955 — Section 42
High Courts13 Mar 2007Allowed
Shah Chunni Lal Shanti Lal Jain Vs Gopal Industries and Another
Rajasthan High Court · (2007) 3 RLW 2238
Evidence Act, 1872 — Section 34
High Courts13 Mar 2007Allowed
S.G. Steels and Alloys Private Limited Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 BC 716 : (2008) 1 RLW 501
High Courts13 Mar 2007
Ram Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 336
High Courts13 Mar 2007Allowed
Hem Chand Govil Vs Income Tax Settlement Commission and Others
Rajasthan High Court · (2007) 292 ITR 646
Income Tax Act, 1961 — Section 132(1), 132(5), 139(1), 148, 245C
High Courts13 Mar 2007Dismissed
Kamla Vs Kajod
Rajasthan High Court · (2007) 03 RAJ CK 0001
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13