High Courts02 Apr 2007Allowed
Satya Narain Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 130
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 41 of 57
High Courts02 Apr 2007Dismissed
Indian Hotels Co. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2007) ACJ 198
Constitution of India, 1950 — Article 226Trade and Merchandise Marks Act, 1958 — Section 11
High Courts30 Mar 2007Allowed
Om Prakash Vs Smt. Anita
Rajasthan High Court · (2008) 1 RLW 368
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Mar 2007
Nayab Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2077
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 301, 302, 304
High Courts28 Mar 2007Dismissed
Commissioner of Income Tax Vs Shiv Ratan Soni
Rajasthan High Court · (2008) 217 CTR 222
Income Tax Act, 1961 — Section 147, 148
High Courts28 Mar 2007Allowed
Veerbhadra Singh Sisodia and Others Vs Rajasthan Council of Primary Education and Another
Rajasthan High Court · (2007) 3 RLW 1749
Constitution of India, 1950 — Article 12, 13, 14, 226, 32
High Courts28 Mar 2007
Nand Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 451
State Financial Corporations Act, 1951 — Section 29, 32G
High Courts26 Mar 2007
Kumbh Singh Vs U.I.T.
Rajasthan High Court · (2007) 2 WLN 475
Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 17(5)(1)
High Courts26 Mar 2007
New India Assurance Co. Ltd. Vs Ramavtar Sharma and Others
Rajasthan High Court · (2008) ACJ 256
Income Tax Act, 1961 — Section 80D, 80LMotor Vehicles Act, 1988 — Section 170, 173
High Courts26 Mar 2007Dismissed
National Insurance Company Ltd. Vs Kur Singh and Others
Rajasthan High Court · (2008) ACJ 2292 : AIR 2007 Raj 162 : (2007) 2 RLW 1708
Motor Vehicles Act, 1988 — Section 166, 2Penal Code, 1860 (IPC) — Section 304
High Courts23 Mar 2007
Prem and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 506
Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts23 Mar 2007Allowed
Takhat Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 385 : (2006) 4 WLC 679
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 447
High Courts23 Mar 2007
Narendra Sharma @ Pappu Vs The State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2274
Penal Code, 1860 (IPC) — Section 120A, 120B, 302, 328, 379
High Courts23 Mar 2007Allowed
Harsh Vardhan Kejriwal Vs Madhav Nagar Grah Nirman Sahkari Samiti Ltd. and Others
Rajasthan High Court · (2007) 4 RLW 3473
Civil Procedure Code, 1908 (CPC) — Section 9, 96
High Courts22 Mar 2007Allowed
M/s Rajasthan Insecticide and Fertilizers Company Pvt. Ltd. and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 03 RAJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Insecticides Act, 1968 — Section 29(1)
High Courts22 Mar 2007
Dal Chand Paliwal Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 200
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d)(2)
High Courts22 Mar 2007Allowed
Inderpal Singh Vs Avtar Singh and Others
Rajasthan High Court · (2007) 4 RLW 3547
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 10
High Courts22 Mar 2007Dismissed
Mukesh Singh @ Yogender Singh @ Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 510
Penal Code, 1860 (IPC) — Section 307, 324, 341
High Courts21 Mar 2007
Manohari Devi (Smt.) Charitable Trust Vs J.V.V.N. Ltd. and Others
Rajasthan High Court · (2007) 3 WLN 221
Constitution of India, 1950 — Article 226, 227Electricity Act, 1910 — Section 26(6)
High Courts21 Mar 2007
Narayan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 389
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302