High Courts21 Mar 2007
National Insurance Company Ltd. Vs Smt. Alka Dave and Others
Rajasthan High Court · (2008) ACJ 2547 : (2007) 5 RCR(Civil) 729 : (2007) 2 RCR(Rent) 154 : (2007) 3 RLW 1987
Motor Vehicles Act, 1988 — Section 170, 39, 41
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 42 of 57
High Courts21 Mar 2007Dismissed
Mahi Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 2860
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 341, 379, 41, 448
High Courts19 Mar 2007
Hindustan Zinc Limited Vs Pradeep Siroya and Another
Rajasthan High Court · (2007) 114 FLR 906 : (2007) 3 RLW 1731
Industrial Disputes Act, 1947 — Section 11A
High Courts19 Mar 2007Dismissed
Suraj Prakash Vs The Judge, Labour Court and Another
Rajasthan High Court · (2007) 3 RLW 1994
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 381
High Courts19 Mar 2007Dismissed
United India Insurance Co. Ltd. (The) Vs Smt. Rekha and Others
Rajasthan High Court · (2007) ACJ 2614 : (2007) 4 RCR(Civil) 163 : (2007) 3 RLW 2536
Motor Vehicles Act, 1988 — Section 140, 141, 147, 149, 161
High Courts16 Mar 2007
Inani Securities and Investment Ltd. Vs Reserve Bank of India and Others
Rajasthan High Court · (2007) 3 WLN 196
Reserve Bank of India Act, 1934 — Section 45IA
High Courts16 Mar 2007Dismissed
RIICO Ltd. and Others Vs Manoj Ajmera and Another
Rajasthan High Court · (2008) 2 ARBLR 388 : (2008) 1 RLW 473
Arbitration and Conciliation Act, 1996 — Section 11, 9Constitution of India, 1950 — Article 136
High Courts16 Mar 2007Dismissed
United India Insurance Company Limited Vs Smt. Shilpa and Others
Rajasthan High Court · (2009) ACJ 1806 : (2007) 3 RLW 2512
Criminal Procedure Code, 1973 (CrPC) — Section 125Motor Vehicles Act, 1988 — Section 147, 173, 217
High Courts16 Mar 2007Dismissed
Lalit Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 114 FLR 713 : (2007) 4 RLW 3382 : (2008) 2 SLJ 43
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12
High Courts16 Mar 2007Dismissed
Rajendra Singh Vs Nishan Singh Pisar
Rajasthan High Court · (2007) 3 CivCC 142 : (2007) 5 RCR(Civil) 463 : (2007) 3 RLW 2281
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 27, 307
High Courts16 Mar 2007
Jambu Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 2 WLN 127
High Courts16 Mar 2007
Hari Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 86
Limitation Act, 1963 — Section 5Rajasthan Irrigation and Drainage Rules, 1955 — Rule 56
High Courts16 Mar 2007Dismissed
Narendra Pathak Vs Dr. B. Sharda and Another
Rajasthan High Court · (2007) 3 RLW 2069
Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 482Penal Code, 1860 (IPC) — Section 304A
High Courts15 Mar 2007
Ram Dayal and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 589
Land Revenue Act, 1956 — Section 91Rajasthan Tenancy Act, 1955 — Section 15
High Courts15 Mar 2007
Neeraj Lunawat and Another Vs Gyanchand Chawrdia and Others
Rajasthan High Court · (2007) 03 RAJ CK 0056
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts15 Mar 2007Dismissed
Hotel Chandra Mahal Vs The Regional Director, E.S.I. Corporation
Rajasthan High Court · (2007) 4 RLW 2721
Employees State Insurance Act, 1948 — Section 2, 75, 82Factories Act, 1948 — Section 2, 49, 50, 51, 52
High Courts15 Mar 2007
Krishan Kumar Vs State of Rajasthan
Rajasthan High Court · (2007) 2 WLN 433
Penal Code, 1860 (IPC) — Section 376
High Courts15 Mar 2007Allowed
In Re: Lords Chloro Alkali Ltd. (formerly known as Modi Alkalies and Chemicals Ltd.)
Rajasthan High Court · (2009) 148 CompCas 873
Companies Act, 1956 — Section 391
High Courts14 Mar 2007Allowed
Anita (Smt.) and Others Vs Dharamraj
Rajasthan High Court · (2008) 1 RCR(Criminal) 967 : (2008) 1 RLW 285
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397Penal Code, 1860 (IPC) — Section 494
High Courts14 Mar 2007
Habiban Vs Mehboob Ali and Others
Rajasthan High Court · (2007) 2 WLN 209
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(6)Transfer of Property Act, 1882 — Section 106