High Courts04 Apr 2007
Ranjeet Rao Vs State of Rajasthan
Rajasthan High Court · (2007) 04 RAJ CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 40 of 57
High Courts04 Apr 2007
Chandra Kala Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 1 DMC 302
Penal Code, 1860 (IPC) — Section 482
High Courts04 Apr 2007Dismissed
L.Rs. of Talsa Ram Vs Mohammed Ali and Others
Rajasthan High Court · (2007) 4 RLW 3405
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts04 Apr 2007Dismissed
Modern Educational and Cultural Society Vs Nizam and Others
Rajasthan High Court · (2007) 4 RLW 3214
Constitution of India, 1950 — Article 14, 21, 48A, 51A
High Courts04 Apr 2007Allowed
Dinesh Jangid Vs Laxmi Kant Jangid
Rajasthan High Court · (2007) ACJ 203 : (2007) 4 ARBLR 434
Arbitration and Conciliation Act, 1996 — Section 11Partnership Act, 1932 — Section 40, 46, 47, 48, 56Presidency Small Cause Courts Act, 1882 — Section 19
High Courts03 Apr 2007Dismissed
Tribhuwan Kumar and Others Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2007) 213 CTR 198 : (2007) 294 ITR 401
Income Tax Act, 1961 — Section 253
High Courts03 Apr 2007Dismissed
Mohini (Smt.) Vs Ashok Kumar Bhambhani
Rajasthan High Court · (2007) 4 CivCC 765 : (2009) 5 RCR(Civil) 530 : (2007) 3 RLW 2481
Hindu Marriage Act, 1955 — Section 13, 25, 9
High Courts03 Apr 2007
Ramesh Chand Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 3206
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts02 Apr 2007
Kanhaiya Lal Sharma Vs Smt. Narendra Kanwar and Another
Rajasthan High Court · (2007) 2 WLN 366
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Apr 2007
Shri Narain and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 161
Rajasthan Tenancy Act, 1955 — Section 15
High Courts02 Apr 2007Dismissed
Radhey Shyam Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 3 RLW 2423
Penal Code, 1860 (IPC) — Section 147, 294, 323, 34, 341Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts02 Apr 2007Dismissed
Vishram Singh Vs Smt. Manohar Devi
Rajasthan High Court · (2007) 04 RAJ CK 0073
Guardians and Wards Act, 1890 — Section 12
High Courts02 Apr 2007Allowed
Saraswati Devi (Smt.) Vs Maharao Brajraj Singh and Others
Rajasthan High Court · (2007) 3 RLW 2411
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 20, 21, 27, 5
High Courts02 Apr 2007
Sameera Bano (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2007 Raj 168 : (2007) 2 RLW 1674
Constitution of India, 1950 — Article 190, 192, 226, 243B, 243F
High Courts02 Apr 2007
Santosh Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 2714
Evidence Act, 1872 — Section 108
High Courts02 Apr 2007Allowed
Regional Provident Fund Commissioner (The) and Another Vs Moti Warping Factory
Rajasthan High Court · (2007) 114 FLR 394 : (2007) 4 RLW 2952
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts02 Apr 2007Dismissed
Munna (Smt.) Vs Tara Chand
Rajasthan High Court · (2009) 5 RCR(Civil) 89 : (2008) 1 RLW 569
Hindu Marriage Act, 1955 — Section 13
High Courts02 Apr 2007Allowed
Narendra Mohan Mathur Vs Smt. Chandrakanta
Rajasthan High Court · (2007) 4 CivCC 720 : (2008) 1 DMC 349 : (2009) 5 RCR(Civil) 531 : (2008) 1 RLW 570
Hindu Marriage Act, 1955 — Section 13
High Courts02 Apr 2007Allowed
Manju (Smt.) Vs Ramavtar
Rajasthan High Court · (2008) 1 RLW 565
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Apr 2007Allowed
Abdul Sattar and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 DMC 222
Criminal Procedure Code, 1973 (CrPC) — Section 438