High Courts16 Apr 2007Allowed
Amita Sharma (Smt.) Vs Nanag Ram
Rajasthan High Court · (2008) 1 RLW 535
Family Courts Act, 1984 — Section 13
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 38 of 57
High Courts16 Apr 2007
Jyoti Devi Soni (Smt.) Vs Gouri Shankar Soni
Rajasthan High Court · (2007) 4 RLW 3347
Hindu Marriage Act, 1955 — Section 13, 23Penal Code, 1860 (IPC) — Section 498A
High Courts16 Apr 2007
Keli Devi (Smt.) Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (2007) 2 WLN 154
Constitution of India, 1950 — Article 226
High Courts13 Apr 2007Allowed
United India Insurance Co. Ltd. Vs Pawan Tikkiwal and Others
Rajasthan High Court · (2007) ACJ 2570 : (2007) 3 RLW 2111
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts13 Apr 2007Dismissed
Renu (Smt.) and Others Vs Deceased Shri Baboolal's legal representative Bhim Singh
Rajasthan High Court · (2007) 3 CivCC 301 : (2007) 5 RCR(Civil) 475 : (2007) 3 RLW 2508
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Apr 2007Allowed
Heera Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) ACJ 213 : (2007) 4 ARBLR 417 : (2008) 1 CTLJ 97 : (2009) 5 RCR(Civil) 849 : (2007) 4 RLW 3232
Constitution of India, 1950 — Article 14, 21, 23Contract Act, 1872 — Section 23
High Courts13 Apr 2007Dismissed
Gopal Krishan Pareek Vs Bhawani Shanker and Others
Rajasthan High Court · (2007) 4 RLW 2719
Motor Vehicles Act, 1988 — Section 140, 142, 163A
High Courts13 Apr 2007Dismissed
Kusum Lata and Another (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 4 RLW 3297
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 482Penal Code, 1860 (IPC) — Section 302, 306, 323, 324, 328
High Courts12 Apr 2007Dismissed
State of Rajasthan Vs Shanker Lal and Others
Rajasthan High Court · (2008) 1 RLW 563
High Courts12 Apr 2007Dismissed
State of Rajasthan and Others Vs Dr. (Smt.) Shipra Saha
Rajasthan High Court · (2007) 4 RLW 2689
Hindu Marriage Act, 1955 — Section 13, 25, 29
High Courts12 Apr 2007Allowed
Heera Lal Vs Addl. District Judge No. 2 and Others
Rajasthan High Court · (2007) 3 RLW 2115
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts12 Apr 2007Dismissed
Bhagwan Das Mittal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 1713
Constitution of India, 1950 — Article 226, 227
High Courts12 Apr 2007Allowed
Ram Pratap @ Makiya and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RCR(Criminal) 108 : (2007) 3 RLW 2526
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 306, 375, 376
High Courts12 Apr 2007Allowed
Manager, Selection Synthetics Ltd. Vs Labour Court and Another
Rajasthan High Court · (2007) 115 FLR 425 : (2008) 1 LLJ 325
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts11 Apr 2007
Surendra Nath Bhargava Vs Union of India (UOI) and Another
Rajasthan High Court · (2008) 1 RLW 572
High Courts11 Apr 2007Dismissed
Chetna Dadhich and Another Vs Mehrunnisa and Others
Rajasthan High Court · (2008) 1 RLW 127
Rajasthan Rent Control Act, 2001 — Section 32(3)(1)(a), 6
High Courts11 Apr 2007Allowed
Bakhtawar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3365
Constitution of India, 1950 — Article 14, 19
High Courts11 Apr 2007
Union of India (UOI) Vs Mohd. Hanif and Others
Rajasthan High Court · (2007) 3 WLN 155
High Courts10 Apr 2007
Raju Shikari and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 537
Penal Code, 1860 (IPC) — Section 302, 324, 447
High Courts10 Apr 2007
Commissioner of Wealth Tax Vs Shyam Mohan
Rajasthan High Court · (2007) 210 CTR 219 : (2009) 313 ITR 416 : (2007) 3 RLW 2101
Industrial Disputes Act, 1947 — Section 2Wealth Tax Act, 1957 — Section 5(1)(xxxii)