High Courts30 Apr 2007Dismissed
Commissioner of Income Tax Vs Raj Kumar Sharma
Rajasthan High Court · (2007) 294 ITR 131
Income Tax Act, 1961 — Section 269SS, 271D, 273B
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 36 of 57
High Courts30 Apr 2007Dismissed
Alka Dadhich (Smt.) Vs Ajay Dadhich
Rajasthan High Court · (2009) 5 RCR(Civil) 84 : (2008) 1 RLW 248
Hindu Marriage Act, 1955 — Section 10, 13
High Courts27 Apr 2007
Urmila Devi (Smt.) Vs The Director and Chief Executive, Rajasthan Power Development Authority and Others
Rajasthan High Court · (2007) 3 WLN 445
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts27 Apr 2007Allowed
United India Insurance Co. Ltd. Vs Sira Kanwar and Others
Rajasthan High Court · (2008) ACJ 1745
Workmens Compensation Act, 1923 — Section 4A(3)(b)
High Courts27 Apr 2007Dismissed
Sumer Chand Jain Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 2386
High Courts27 Apr 2007Dismissed
Manohar Lal Vs Smt. Shakuntala and Others
Rajasthan High Court · (2007) 3 RLW 2190
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts27 Apr 2007
Chief Executive Officer, Raj. Board of Muslim Wakf and Others Vs Islamuddin and Another
Rajasthan High Court · (2007) 4 RLW 3341
Waqf Act, 1995 — Section 14, 15, 18, 2, 46
High Courts27 Apr 2007
Kedar Lal and Others Vs LRs. of Ram Dayal
Rajasthan High Court · (2007) 4 RLW 2848
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts27 Apr 2007
Moola Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 553
Rajasthan Panchayat Act, 1953 — Section 17(4)Rajasthan Panchayati Raj Act, 1994 — Section 38(1)(b)
High Courts26 Apr 2007Dismissed
Assistant Commercial Taxes Officer, Flying Squad Vs Puran Lal Dry Cleaners and Another
Rajasthan High Court · (2008) 16 VST 537
Rajasthan Sales Tax Act, 1954 — Section 22A(7)
High Courts26 Apr 2007Allowed
Babloo Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 3338
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts26 Apr 2007Allowed
Smt. Bhavna Sharma Vs Devendra Kumar Sharma
Rajasthan High Court · AIR 2007 Raj 157 : (2008) 1 RCR(Civil) 893 : (2008) 1 RLW 270 : (2007) 1 RLW 270
Hindu Marriage Act, 1955 — Section 13
High Courts25 Apr 2007
Sher Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 3326
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts25 Apr 2007
Dinesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2088
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts25 Apr 2007Allowed
Prakash Chandra Modi Vs Board of Revenue and Others
Rajasthan High Court · AIR 2007 Raj 183
Stamp Act, 1899 — Section 56
High Courts25 Apr 2007Dismissed
Kamlesh Pahadia Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 2703
Constitution of India, 1950 — Article 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 109, 116, 151National Security Act, 1980 — Section 10, 12, 3
High Courts25 Apr 2007
Laxman Lilani Vs Ajmer Vidhyut Vitran Nigam Ltd. and Another
Rajasthan High Court · (2007) 2 WLN 149
Constitution of India, 1950 — Article 226Rajasthan State Electricity Board Employees Services Regulations, 1964 — Regulation 41
High Courts24 Apr 2007
MSK Projects (I) (JV) Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 ARBLR 340 : (2008) 2 RLW 1157
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Apr 2007
Satya Narayan and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 3324
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts24 Apr 2007Allowed
Smt. Sunita Alias Kusum Vs Mohan Saini
Rajasthan High Court · (2007) 04 RAJ CK 0072
Hindu Marriage Act, 1955 — Section 13(1)(ib)