High Courts03 May 2007Dismissed
Kedharnath Meghwal (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3280
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 35 of 57
High Courts03 May 2007Allowed
Kiran Devi (Smt.) Vs Vinod Kumar Gupta
Rajasthan High Court · (2007) 5 RCR(Civil) 731 : (2007) 3 RLW 2093
Hindu Marriage Act, 1955 — Section 13
High Courts03 May 2007
Anju Vs State of Raj. and Another
Rajasthan High Court · (2007) 4 RLW 3363
Criminal Procedure Code, 1973 (CrPC) — Section 228, 382Penal Code, 1860 (IPC) — Section 307, 380, 382, 411
High Courts02 May 2007
Sukhvinder Singh Vs Addl. District Magistrate (Vigilance) and Another
Rajasthan High Court · (2007) 3 WLN 531
Rajasthan Tenancy Act, 1955 — Section 232
High Courts02 May 2007
Gulab Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 127
Rajasthan Tenancy (Government) Rules, 1955 — Rule 7Rajasthan Tenancy Act, 1955 — Section 5(28)
High Courts02 May 2007
Amar Chand Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RCR(Criminal) 975 : (2008) 1 RLW 321
Evidence Act, 1872 — Section 65Penal Code, 1860 (IPC) — Section 120B, 366, 376
High Courts02 May 2007Dismissed
Ram Narain Vs Goverdhan Singh and Another
Rajasthan High Court · AIR 2007 Raj 217 : (2007) 4 RLW 2779
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 73Representation of the People Act, 1951 — Section 100
High Courts02 May 2007
Babu Lal Vs Gopa Ram and Others
Rajasthan High Court · (2007) 5 RCR(Civil) 753 : (2007) 3 RLW 2304
Motor Vehicles Act, 1988 — Section 140, 171
High Courts02 May 2007
Maya Gupta (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 235
Rajasthan Service Rules, 1951 — Rule 103
High Courts02 May 2007
Atma Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2096
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 382, 411, 460
High Courts02 May 2007
Ganga Sahay Vs Ravikant Arya and Others
Rajasthan High Court · (2007) 4 RLW 3281
High Courts02 May 2007
Bhanwari Devi Rawal (Smt.) Vs State and Others
Rajasthan High Court · (2007) 3 WLN 497
High Courts01 May 2007
Shiv Charan Lal through L.Rs. Vs Lakhan Lal and Others
Rajasthan High Court · (2007) 05 RAJ CK 0097
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3), 151
High Courts01 May 2007Dismissed
Sushila Agrawal (Smt.) Vs Ramesh Chandra Agrawal
Rajasthan High Court · AIR 2007 Raj 196 : (2007) 5 RCR(Civil) 718 : (2007) 3 RLW 2174
Hindu Marriage Act, 1955 — Section 13
High Courts01 May 2007Dismissed
Kamla Vs State of Rajasthan
Rajasthan High Court · (2008) 2 DMC 159 : (2007) 3 RLW 2557
Criminal Procedure Code, 1973 (CrPC) — Section 161, 176Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts01 May 2007
Girija Vs Sh. Divya Kumar
Rajasthan High Court · (2007) 3 RLW 2639 : (2007) 3 WLN 41
High Court of Judicature for Rajasthan Rules, 1952 — Rule 801GHindu Marriage Act, 1955 — Section 13, 9
High Courts30 Apr 2007
Commercial Taxes Officer, Anti Evasion Vs M.R.F. Limited
Rajasthan High Court · (2009) 235 ELT 802 : (2007) 10 VST 108
High Courts30 Apr 2007Allowed
Vijay Kumar Chowrasiya and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 4 RLW 3238
Constitution of India, 1950 — Article 226