High Courts09 May 2007Dismissed
Sukhdeo Singh Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 611
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 380, 404, 439
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 34 of 57
High Courts09 May 2007
Om Prakash Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 121
High Courts09 May 2007
Wolkem Industries Ltd. Vs State and Another
Rajasthan High Court · (2007) 3 WLN 401(1)
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 17ARajasthan Minor Mineral Concession Rules, 1986 — Rule 59
High Courts08 May 2007
Uma Shankar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 98
Rajasthan Tenancy Act, 1955 — Section 175, 183
High Courts08 May 2007
Suresh Rawat Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 266
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 May 2007
Ram Kishan and Others Vs The State of Rajasthan
Rajasthan High Court · (2007) CriLJ 2865 : (2008) 1 RLW 329
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105
High Courts08 May 2007Dismissed
Pankaj Jain Vs Smt. Nidhi and Others
Rajasthan High Court · (2009) 5 RCR(Civil) 532 : (2007) 4 RLW 3578
Hindu Marriage Act, 1955 — Section 13
High Courts08 May 2007Dismissed
Assistant Commissioner, Commercial Taxes Vs Mahaveer Timber Mart
Rajasthan High Court · (2007) 211 CTR 90 : (2009) 24 VST 409
Rajasthan Sales Tax Act, 1994 — Section 25(5), 27, 29
High Courts08 May 2007Dismissed
Basanti Lal Vs Mst. Phaphi and Others
Rajasthan High Court · AIR 2008 Raj 72
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts08 May 2007
Agrawal Flooring Stone Co. Vs Commissioner of Income Tax, Jaipur
Rajasthan High Court · (2007) 05 RAJ CK 0015
High Courts07 May 2007Dismissed
Sayed Noman Ahmed Vs Ram Kishore
Rajasthan High Court · (2008) 1 RLW 122
Civil Procedure Code, 1908 (CPC) — Section 151, 153
High Courts07 May 2007Allowed
Kishan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3010
Constitution of India, 1950 — Article 226
High Courts07 May 2007Allowed
Pawan Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 2475
High Courts07 May 2007Dismissed
Pioneer Publicity Corpn. Vs State and Others
Rajasthan High Court · (2007) 4 RLW 3153
Constitution of India, 1950 — Article 14, 19
High Courts07 May 2007Allowed
State of Rajasthan and Others Vs Rajasthan Vidhi Seva Sangh and Another
Rajasthan High Court · (2007) 3 RLW 2164
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts07 May 2007Dismissed
Smt. Renu Gupta Vs Commissioner of Income Tax
Rajasthan High Court · (2007) 211 CTR 147 : (2008) 301 ITR 45
Income Tax Act, 1961 — Section 263
High Courts07 May 2007
Rajasthan State Road Transport Corporation Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (2007) 3 RLW 2290 : (2007) 3 WLN 293
High Courts07 May 2007
Alka Mathur (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 55
Constitution of India, 1950 — Article 226
High Courts04 May 2007
Jinya (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 36
Constitution of India, 1950 — Article 226
High Courts03 May 2007
Madho Singh Vs State and Others
Rajasthan High Court · (2007) 3 WLN 342
Rajasthan Panchayat Samitis and Zila Parishads Service Rules, 1959 — Rule 6