COURT ARCHIVE

Rajasthan High Court judgments, 2007

1,132 judgments · page 32 of 57

High Courts17 May 2007

Jamil and Others Vs State of Rajasthan

Rajasthan High Court · (2008) 1 RCR(Criminal) 757 : (2007) 4 RLW 3373

Criminal Procedure Code, 1973 (CrPC) — Section 178Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 380, 395, 397, 398, 411

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High Courts17 May 2007Allowed

Man Kanwar (Smt.) Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 4 RLW 3483

Constitution of India, 1950 — Article 226

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High Courts17 May 2007

Goma Ram Vs Labour Court and Another

Rajasthan High Court · (2007) 3 WLN 39

Industrial Disputes Act, 1947 — Section 25B

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High Courts17 May 2007

Basant Vihar Hotel Pvt. Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 3 WLN 450

Rajasthan Lands and Buildings Tax Act, 1964 — Section 15(b)

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High Courts16 May 2007

Mukesh Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 3050 : (2007) 4 RCR(Criminal) 731 : (2007) 4 RLW 2934

Penal Code, 1860 (IPC) — Section 376

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High Courts16 May 2007Dismissed

Om Prakash Chouhan Vs Hindustan Petroleum Corporation Limited and Others

Rajasthan High Court · (2007) 4 RLW 3059

Constitution of India, 1950 — Article 226

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High Courts15 May 2007Dismissed

Mahesh Kumar Meena (Dr.) and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 3 RLW 2484

Constitution of India, 1950 — Article 16

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High Courts15 May 2007

The Commissioner of Income Tax Vs Premnath Motors (Raj.) Pvt. Ltd.

Rajasthan High Court · (2008) 1 WLN 503

Income Tax Act, 1961 — Section 23(1)(b)

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High Courts15 May 2007Dismissed

Madan Lal Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 4 RLW 3447

Constitution of India, 1950 — Article 226

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High Courts15 May 2007Allowed

Bhartendu Sarda and Others Vs State of Rajasthan

Rajasthan High Court · (2008) 1 DMC 432

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts15 May 2007

Islam and Others Vs State of Rajasthan

Rajasthan High Court · (2008) 1 RLW 244

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts15 May 2007

Nirupma Chauhan (Dr.) and Another Vs The Rajasthan University of Health Science and Others

Rajasthan High Court · (2008) 1 WLN 174

Constitution of India, 1950 — Article 14

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High Courts15 May 2007

Commissioner of Income Tax Vs Premnath Motors (Raj.) (P.) Ltd.

Rajasthan High Court · (2007) 212 CTR 16 : (2008) 297 ITR 83 : (2007) 163 TAXMAN 383

Income Tax Act, 1961 — Section 22, 23, 24

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High Courts14 May 2007

Daulat Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 3 WLN 381

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High Courts14 May 2007Allowed

Union of India (UOI) Vs Bhagawan Giri and Another

Rajasthan High Court · (2008) 116 FLR 1013 : (2008) 1 LLJ 925 : (2007) 4 RLW 3586

Industrial Disputes Act, 1947 — Section 17B

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High Courts14 May 2007

Kuldeep Singh Vs State of Rajasthan

Rajasthan High Court · (2007) 3 RLW 2033

Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Penal Code, 1860 (IPC) — Section 299, 302, 304, 323, 34

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High Courts14 May 2007

Dinesh Kumar and Others Vs State of Rajasthan

Rajasthan High Court · (2007) 4 RLW 2968

Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts14 May 2007

Manmohan Sharma Vs State of Rajasthan and Another

Rajasthan High Court · (2007) 114 FLR 540

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High Courts14 May 2007

Bhagirath Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 3 WLN 340

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High Courts11 May 2007

Srikaranpur Kraya Vikraya Sahkari Samiti Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 3 WLN 11

Rajasthan Co-operative Societies Act, 1965 — Section 128

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