High Courts28 May 2007Dismissed
Brij Mohan Vs The Civil Judge (J.D.), Chirawa and Others
Rajasthan High Court · (2007) 05 RAJ CK 0139
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 30 of 57
High Courts28 May 2007Allowed
Mohan Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 114 FLR 711 : (2008) 1 RLW 916 : (2009) 2 SLJ 88
Constitution of India, 1950 — Article 39(d)
High Courts28 May 2007Allowed
Commissioner of Income Tax Vs Anop Udai Works
Rajasthan High Court · (2007) 211 CTR 150 : (2008) 304 ITR 35 : (2008) 169 TAXMAN 54
Income Tax Act, 1961 — Section 256, 32
High Courts28 May 2007Allowed
Rasik Behari Mathur Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 3574
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 120B, 13, 168, 169, 420Prevention of Corruption Act, 1988 — Section 13
High Courts28 May 2007
Jagmohan Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 348
High Courts28 May 2007Dismissed
Tipu Devi (Smt.) and Another Vs State of Raj. and Another
Rajasthan High Court · (2007) 4 RLW 2693
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 173, 427, 447
High Courts25 May 2007Dismissed
Mukesh Kumar and Another Vs CJ(SD), Laxmangarh and Others
Rajasthan High Court · (2007) 05 RAJ CK 0140
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts25 May 2007Dismissed
Sanjay Sharma Vs Smt. Aradhana Sharma
Rajasthan High Court · (2008) 1 RLW 253
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 10, 13, 23, 24, 9Penal Code, 1860 (IPC) — Section 323, 324, 379, 397, 398
High Courts25 May 2007
Raj Kumar Soni Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 2950
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 324
High Courts25 May 2007Allowed
Radhey Shyam Sharma Vs State of Raj. and Others
Rajasthan High Court · (2007) 4 RLW 3369
High Courts25 May 2007
Girraj Goyal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 2875
High Courts25 May 2007Dismissed
Ruda Ram and Another Vs Ibrahim and Others
Rajasthan High Court · (2007) 4 RLW 3204
Civil Procedure Code, 1908 (CPC) — Section 115, 15, 151Waqf Act, 1995 — Section 83
High Courts25 May 2007
Gulsher and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 3161
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 323, 325, 34
High Courts25 May 2007Dismissed
Commissioner of Income Tax Vs Smt. Meena Devi Mansighka
Rajasthan High Court · (2007) 212 CTR 23 : (2008) 303 ITR 351
Income Tax Act, 1961 — Section 147, 148
High Courts25 May 2007Allowed
Rukmani Devi (Smt.) Vs Prabhu Narayan and Others
Rajasthan High Court · (2007) 4 RLW 2882
Constitution of India, 1950 — Article 19
High Courts24 May 2007Dismissed
Vishnu Kanta (Smt.) Vs Jagdish and Others
Rajasthan High Court · (2007) 4 RLW 3194
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 May 2007Dismissed
Shekhar Gaur Vs Shall Kanwar
Rajasthan High Court · (2007) 3 RLW 2161
Arbitration and Conciliation Act, 1996 — Section 9
High Courts24 May 2007Dismissed
Sushila Devi (Smt.) and Others Vs Mahavir Kumar Sanghi
Rajasthan High Court · (2007) 3 RLW 2461
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 May 2007
Nathuram and Others Vs Barsingharam and Others
Rajasthan High Court · (2007) 3 WLN 483
High Courts24 May 2007
Narendra Kumar Kamboj Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 452
Rajasthan Service Rules, 1951 — Rule 244(1)