COURT ARCHIVE

Rajasthan High Court judgments, 2007

1,132 judgments · page 29 of 57

High Courts31 May 2007

Krishna Kumar Rawat and Others Vs Union of India (UOI) and Others Smt. Mithilesh Kumari Vs Krishna Kumar Rawat and Others

Rajasthan High Court · (2007) 210 CTR 553 : (2007) 4 RLW 3132 : (2007) 4 RLW 3133

Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 23, 269UC, 269UD, 269UE, 48

Read judgment

High Courts31 May 2007Allowed

Daula Ram Vs Smt. Sajjan Kanwar

Rajasthan High Court · (2007) 4 RLW 3454

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4

Read judgment

High Courts31 May 2007Dismissed

Satish and Others Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 3672 : (2007) 4 RCR(Criminal) 658 : (2007) 4 RLW 2957

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 209, 306, 307, 313, 465Evidence Act, 1872 — Section 114, 133, 27

Read judgment

High Courts31 May 2007Allowed

Mitthan Lal Vs State of Rajasthan

Rajasthan High Court · (2007) 4 RLW 2964

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

Read judgment

High Courts31 May 2007

Ram Karan Vs State of Rajasthan and Another

Rajasthan High Court · (2007) 2 WLN 521

Criminal Procedure Code, 1973 (CrPC) — Section 319

Read judgment

High Courts31 May 2007

Balvinder Singh Thakkar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2008) 1 RLW 836

Indian Medical Council Act, 1956 — Section 33

Read judgment

High Courts31 May 2007

Municipal Corporation Vs State of Rajasthan and Others

Rajasthan High Court · (2008) 1 WLN 334

Rajasthan Municipalities Act, 1959 — Section 203

Read judgment

High Courts30 May 2007Allowed

Basant Kumar Jha Vs Mithlesh Jha

Rajasthan High Court · (2008) 1 DMC 113

Hindu Marriage Act, 1955 — Section 13

Read judgment

High Courts30 May 2007Allowed

Pradeep Kumar Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 3599 : (2007) 4 RLW 3121

Penal Code, 1860 (IPC) — Section 341, 363, 375, 376Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 389

Read judgment

High Courts30 May 2007Allowed

Raghunath Prasad Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 3 RLW 2459

Constitution of India, 1950 — Article 21

Read judgment

High Courts30 May 2007Dismissed

Dr. Rajiv Mangal Vs Rajasthan University of Health Sciences and Another

Rajasthan High Court · AIR 2007 Raj 186 : (2008) 1 RLW 576

Read judgment

High Courts30 May 2007Allowed

Arihant Tiles and Marbles Pvt. Ltd. Vs Income Tax Officer

Rajasthan High Court · (2007) 211 CTR 169

Income Tax Act, 1961 — Section 2, 263, 32A, 33, 80

Read judgment

High Courts30 May 2007Dismissed

Virendra Bhushan Vs Rajendra Kumar Verma

Rajasthan High Court · (2008) 2 CivCC 427 : (2008) 1 RCR(Civil) 349 : (2008) 1 RCR(Rent) 31 : (2007) 4 RLW 3563

Read judgment

High Courts30 May 2007

State of Rajasthan Vs Sohaniya

Rajasthan High Court · (2007) 4 RLW 3029

Criminal Procedure Code, 1973 (CrPC) — Section 164, 293, 299, 313, 366Evidence Act, 1872 — Section 114, 26, 27, 9Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 29, 42, 50

Read judgment

High Courts29 May 2007