High Courts06 Jul 2007Allowed
Kunji Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 145
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34, 341, 447
COURT ARCHIVE
Rajasthan High Court judgments, 2007
1,132 judgments · page 27 of 57
High Courts06 Jul 2007
Shreya's India (P.) Ltd. Vs Samrat Industries (P.) Ltd.
Rajasthan High Court · (2009) 150 CompCas 103 : (2007) 80 SCL 131
COMPANIES ACT, 1956 — Section 391, 392, 393, 394, 394A
High Courts06 Jul 2007Allowed
Ramji Lal alias Ramjya Vs State of Rajasthan and Others
Rajasthan High Court · (2007) CriLJ 3475
Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 376
High Courts06 Jul 2007Dismissed
Sunil Kumar Vs State of Raj. and Others
Rajasthan High Court · (2008) 1 RLW 185
Penal Code, 1860 (IPC) — Section 302, 49
High Courts06 Jul 2007
Nathu Ram Vs Jaipur Vidyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2008) 1 RLW 665
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d)
High Courts06 Jul 2007Dismissed
Suncity Industries Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3049
High Courts05 Jul 2007
Narayan Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 161
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts05 Jul 2007
Banarsi Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 203
High Courts05 Jul 2007
Geeta Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 283
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts05 Jul 2007
Mahendra Meena and Others Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 3495 : (2008) 1 RLW 159 : (2007) 1 RLW 159
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts05 Jul 2007
Devendra Kumar Dubey Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 606
High Courts05 Jul 2007
Pushpendra Kumari and Others Vs Gulab Chand and Others
Rajasthan High Court · (2007) 07 RAJ CK 0013
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts04 Jul 2007
Surendra Kumar Sharma and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 417
High Courts04 Jul 2007
Ram Kishore Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 165 : (2006) WLC 94
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts04 Jul 2007Dismissed
Ramesh Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 4352 : (2008) 1 RLW 153 : (2007) 1 RLW 153
Penal Code, 1860 (IPC) — Section 302, 376
High Courts04 Jul 2007
Mahaveer Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 444
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
High Courts04 Jul 2007
Lakhan Lal Meena Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 1 WLN 484
Central Industrial Security Force Rules, 2001 — Rule 25(2)
High Courts04 Jul 2007
National Insurance Co. Ltd. Vs Raj Enterprises and Others
Rajasthan High Court · (2007) 3 WLN 160
Legal Services Authorities (Amendment) Act, 2002 — Section 22B, 22C
High Courts04 Jul 2007
Jalday Vibhag Shramik and Karamchari Union and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 434(1)
Rajasthan Public Works Department (Buildings and Roads) Including Gardens, Irrigation, Water-Works and Ayurvedic Departments, Work-charged Employees Service Rules, 1964 — Rule 3
High Courts04 Jul 2007Allowed
Prabha Tak (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3087